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Satyendra Narayan Singh vs The State Of Bihar
2023 Latest Caselaw 5127 Patna

Citation : 2023 Latest Caselaw 5127 Patna
Judgement Date : 6 October, 2023

Patna High Court
Satyendra Narayan Singh vs The State Of Bihar on 6 October, 2023
          IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Miscellaneous Jurisdiction Case No.1342 of 2023
     ======================================================

Satyendra Narayan Singh Son of Late Deo Nandan Singh Resident of LIG 13/460, Hanuman Nagar, Kanakrbagh, P.S.- Patrakarnagar, P.O- Lohiya Nagar, Pin-800020.

... ... Petitioner/s Versus

1. The State of Bihar Through Mr. Arunish Chawala, Principal Secretary, Department of Urban Development and Housing Board, Government of Bihar, Patna.

2. The Mr. Ajit Kumar Singh, Secretary, Biahr State Housing Board, Patna.

3. The Mr. Dharmendra Singh, Managing Director, Bihar State Housing Board, Patna.

4. The Mr. Chandra Shekhar Singh, District Magistrate, Patna, Bihar.

5. The Mr. Vijay Kumar, Executive Engineer, Bihar State Housing Board, Division-1, Hanuman Nagar, Patna.

6. Maheshwar Narayan Sinha Son of Sukhdeo Narayan Sinha Resident of Bhatta Bazar, Mahmood Tola, Behind Bus Stand, P.S- Purnea, District- Purnea through his constitute attorney of LIG flat 13/451, Hanuman Nagar, P.S- Patrakar nagar, Town and District- Patna- 800020.

... ... Opposite Party/s ====================================================== Appearance :

For the Petitioner/s : Mr. Atul Kumar Mehta, Advocate For the State : Mr. Yogendra Prasad Sinha (AAG- 7) Mr. Shanker Kumar, AC to AAG-7 For the B.S.H.B. : Mr. Pawan Kumar, Advocate ====================================================== CORAM: HONOURABLE MR. JUSTICE PURNENDU SINGH ORAL JUDGMENT Date : 06-10-2023 Heard Mr. Atul Kumar Mehta, learned counsel

appearing on behalf of the petitioner; Mr. Yogendra Prasad

Sinha, learned AAG-7 appearing on behalf of the State and Mr.

Pawan Kumar, learned counsel for the Bihar State Housing

Board.

2. In view of the Statement made in paragraph no.

14 and other paragraphs of the supplementary show cause filed Patna High Court MJC No.1342 of 2023 dt.06-10-2023

on behalf of the Managing Director, Bihar State Housing Board-

Opposite Party No. 3, the present contempt petition is

consigned.

(Purnendu Singh, J)

Niraj/-

AFR/NAFR                N.A.F.R.
CAV DATE                N/A
Uploading Date          07.10.2023
Transmission Date       N/A
 

 
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