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Sunil Kumar Singh vs The State Of Bihar
2023 Latest Caselaw 5022 Patna

Citation : 2023 Latest Caselaw 5022 Patna
Judgement Date : 3 October, 2023

Patna High Court
Sunil Kumar Singh vs The State Of Bihar on 3 October, 2023
          IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.13471 of 2023
     ======================================================

Sunil Kumar Singh Son of Late Mohan Prakash Singh C/o B.K. Singh, Vina Bhawan, Gardanibagh Road No.1, New Yarpur, Phatal ki Gali, Digha G.P.O. Patna, Bihar-800001

... ... Petitioner/s Versus

1. The State of Bihar through the Principal Secretary, Education Department, Govt. of Bihar, Patna.

2. The Director, Higher Education, Patna.

3. Patalipura University, Patna through its Registrar

4. The Vice Chancellor, Pataliputra University, Patna.

5. The Registrar, Pataliputra University, Patna.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Sunil Kumar Singh, Advocate For the State : Mr. Prabhakar Jha (GP-27) Mr. Shankar Kumar Thakur, AC to GP-27 For Patliputra University: Mr. Rana Vikram Singh, Advocate ====================================================== CORAM: HONOURABLE MR. JUSTICE PURNENDU SINGH ORAL JUDGMENT Date : 03-10-2023 Heard Mr. Sunil Kumar Singh, learned counsel

appearing on behalf of the petitioner; Mr. Prabhakar Jha, learned

GP-27 appearing on behalf of the State and Mr. Rana Vikram

Singh, learned counsel for the Patliputra University.

2. Learned counsel appearing on behalf of the

petitioner seeks to file a detailed representation before the

Registrar, Patliputra University for redressal of his grievance as

prayed for in the present writ petition.

3. The Registrar, Patliputra University, is directed

to redress the grievance of the petitioner in accordance with law Patna High Court CWJC No.13471 of 2023 dt.03-10-2023

and dispose of the representation filed on behalf of the petitioner

within a period of six weeks from the date of filing of the

representation.

4. Accordingly, the present writ petition is disposed

of.

(Purnendu Singh, J)

Niraj/-

AFR/NAFR                N.A.F.R.
CAV DATE                N/A
Uploading Date
Transmission Date       N/A
 

 
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