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Vishwajeeet Kumar Mishra vs The State Of Bihar
2023 Latest Caselaw 2407 Patna

Citation : 2023 Latest Caselaw 2407 Patna
Judgement Date : 15 May, 2023

Patna High Court
Vishwajeeet Kumar Mishra vs The State Of Bihar on 15 May, 2023
          IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Civil Writ Jurisdiction Case No.6450 of 2023
     ======================================================

Vishwajeeet Kumar Mishra, S/o Shri Manan Kumar Mishra, R/o Mishra House, Near Rajdhani Gas Godown, Shivpuri, P.S.-Shastri Nagar, Patna, Bihar.

... ... Petitioner/s Versus

1. The State of Bihar through Chief Secretary, Patna, Bihar.

2. The Additional Chief Secretary cum Principal Secretary, Road Construction Department, Government of Bihar, Patna.

3. The Engineer-in-Chief, Road Construction Department, Government of Bihar, Patna.

4. The Chief Executive Officer cum The Municipal Commissioner, Patna Municipal Corporation, Patna, Bihar.

5. The Additional Municipal Commissioner, Patna Municipal Corporation, Patna, Bihar.

6. The District Magistrate, Patna, Bihar.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Rama Kant Sharma, Sr. Advocate Mr. Aakash, Advocate Mr. Ashutosh Tripathy, Advocate For the Respondent/s : Mr. S.D. Yadav (AAG-9) Mr. Prasoon Sinha, Advocate ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE PARTHA SARTHY ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 15-05-2023

Learned counsel for the respondent-State submits

that no representation has been filed before the Government. In

such circumstances, the petitioner will be relegated to that

remedy without which there can be no issuance of a writ of Patna High Court CWJC No.6450 of 2023 dt.15-05-2023

mandamus.

The writ petition stands disposed of.

(K. Vinod Chandran, CJ)

( Partha Sarthy, J) Anushka/-

AFR/NAFR
CAV DATE
Uploading Date          19.05.2023
Transmission Date
 

 
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