Citation : 2023 Latest Caselaw 825 Patna
Judgement Date : 17 February, 2023
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10524 of 2019
======================================================
The Commando Security Services the office situated at DS Bhawan 3rd Floor West of Choudhary Petrol Pump Chiraiya Tand Over Bridge Patna through its proprietor namely Chandraket Singh, Age 50 years, Male, Son of Sri Baidya Nath Singh, At- 401, Lalti Apartment, Sanjay Gandhi Nagar, Kalimandir Road, Hanuman Nagar, Patna- 20.
... ... Petitioner/s Versus
1. The State of Bihar through its Principal Secretary Department of Health, Govt. of Bihar, Patna.
2. The Director (Health Services) Goverment of Bihar, Patna.
3. The Civil Surgeon cum Chief Medical Officer Bhojpur, Arah.
4. The Superintendent, Sadar Hospital Bhojpur, Arah.
5. The Deputy Superintendent, Sadar Hospital Bhojpur, Arah.
... ... Respondent/s ====================================================== Appearance :
For the Petitioner/s : Mr.
For the Respondent/s : Mr.Binod Kumar Yadav (Sc18)
====================================================== CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI and HONOURABLE MR. JUSTICE ARUN KUMAR JHA ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
Date : 17-02-2023
None appears for the petitioner.
Learned counsel for the respondent, on
instruction submitted that the present petition does not
survive for consideration in view of non-existence of
contract as on today.
Accordingly, the present petition stands Patna High Court CWJC No.10524 of 2019 dt.17-02-2023
disposed of as it has become infructuous.
(P. B. Bajanthri, J)
( Arun Kumar Jha, J) rakhi/-
AFR/NAFR NAFR CAV DATE N.A. Uploading Date 21.02.2023 Transmission Date N.A.
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