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Arvind Kumar vs The State Of Bihar
2023 Latest Caselaw 807 Patna

Citation : 2023 Latest Caselaw 807 Patna
Judgement Date : 17 February, 2023

Patna High Court
Arvind Kumar vs The State Of Bihar on 17 February, 2023
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.10841 of 2019
     ======================================================

Arvind Kumar Son of late Yogeshwar Prasad Singh, Village- Nirpur, P.O. and P.S. Athmalgola, District- Patna, at Present Resides at Mohalla- Patel Nagar, Shakuntala Enclave, Flat No. 401, Sahajanand Path, P.O. Patel Nagar, Patna-

23.

... ... Petitioner/s Versus

1. The State of Bihar through the Principal Secretary, Building Construction Department, Vishweshwaraiya Bhawan, Bailey Road, Patna-15.

2. The Principal Secretary, , Building Construction Department, Vishweshwaraiya Bhawan, Bailey Road, Patna-15

3. The Engineer-in-Chief-Cum Additional Commissioner- Special Secretary, , Building Construction Department, Vishweshwaraiya Bhawan, Bailey Road, Patna-15

4. The Ehief Engineer(Patna), Building Construction Department, Vishweshwaraiya Bhawan, Bailey Road, Patna-15

5. The Superintending Engineer, Building Construction Department, Construction Circle, Patna.

6. The Executive Engineer, Building Construction Department, Construction Division No. 1, Patna.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Manish Sahay, Advocate For the Respondent/s : Mr. Manoj Kumar Ambastha (SC-26) Mr. Santosh Kumar Mishra, AC to SC-26 ====================================================== CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI and HONOURABLE MR. JUSTICE ARUN KUMAR JHA ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

Date : 17-02-2023

Learned counsel for the petitioner, on instruction,

submitted that the present petition has become infructuous.

Such statement is taken on record.

Accordingly, the present petition stands disposed of Patna High Court CWJC No.10841 of 2019 dt.17-02-2023

as it has become infructuous.

(P. B. Bajanthri, J)

( Arun Kumar Jha, J) rakhi/-

AFR/NAFR                NAFR
CAV DATE                N.A.
Uploading Date          21.02.2023
Transmission Date       N.A.
 

 
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