Ram Shreshtha Singh Mahavidyalay vs The State Of Bihar And Ors
2023 Latest Caselaw 769 Patna

           IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Civil Writ Jurisdiction Case No.16715 of 2018
      ======================================================

Ram Shreshtha Singh Mahavidyalay Son of Arjun Singh Resident of Village - Sital Bhakhurhar, P.O. - Mani Bhakhurhar, P.S. - Sarai, District - Vaishali.

... ... Petitioner/s Versus

1. The State Of Bihar and Ors

2. The Principal Secretary, Human Resources Development Department, Govt. of Bihar, New Secretariat, P

3. Babasaheb Bhimrao Ambedkar Bihar University, Muzaffarpur through its Registrar.

4. The Vice Chancellor, Babasaheb Bhimrao Ambedkar Bihar University, Muzaffarpur.

5. The Registrar, Babasaheb Bhim Rao Ambedkar Bihar University, Muzaffarpur.

6. The Examination Controller, Babasaheb Bhimrao Ambedkar Bihar University, Muzaffarpur.

7. The C.C.D.C.- cum Nodal Officer of Babasaheb Bhimrao Ambedkar Bihar University, Online Facilitation

8. Bihar School Examination Board, Buddha Marg, Patna through its Secretary.

9. The Chariman, Nodal Officer, Bihar School Examination Board, Buddha Marg, Patna.

10. The Additional Secretary Senior Secondary-cum-Nodal Officer, Online Facilitation System For Studen

11. The Examination Controller-cum-Senior In-Charge Officer, Online Facilitation System For Students OF ... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 16728 of 2018 ====================================================== Pandit Yamuna Karjee Jayanti Mahavidyalay Son of Late Haridwar Singh, Resident of Village- Hasanpur, P.O.- Markan, P.S. Sakra, District- Muzaffarpur.

... ... Petitioner/s Versus

1. The State Of Bihar and Ors

2. The Principal Secretary, Education Department, Govt. of Bihar, New Secretariat, Patna.

3. Babasaheb Bhimrao Ambedkar Bihar University, Muzaffarpur through its Registrar.

4. The Vice Chancellor, Babasaheb Bhimrao Ambedkar Bihar University, Muzaffarpur.

5. The Registrar, Babasaheb Bhimrao Ambedkar Bihar University, Muzaffarpur.

6. The Examination Controller, Babasaheb Bhimrao Ambedkar Bihar University, Muzaffarpur.

7. The C.C.D.C.-cum Nodal Officer of Babasaheb Bhimrao Ambedkar Bihar University, Online Facilitation

8. Bihar School Examination Board, Patna through its Secretary.

9. The Chairman, Nodal Officer, Bihar School Examination Board, Buddha Marg, Patna.

10. The Additional Secretary Senior Secondary-cum- Nodal Officer, Online Facilitation System For Stude

11. The Examination Controller-cum- Senior In- Charge Officer, Online Facilitation System For Students ... ... Respondent/s ====================================================== Appearance :

(In Civil Writ Jurisdiction Case No. 16715 of 2018) For the Petitioner/s : Mr. Arun Kumar, Adv.

Patna High Court CWJC No.16715 of 2018 dt.14-02-2023

For the University : Mr. Anil Singh, Adv. For the State : Ms. Namrata Singh, AC to GA 12 (In Civil Writ Jurisdiction Case No. 16728 of 2018) For the Petitioner/s : Mr. Arun Kumar, Adv. For the B.S.E.B. : Mr. Sunil Kumar Mandal, Adv. ====================================================== CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH SHARMA

ORAL JUDGMENT

Date : 14-02-2023

1. Learned counsel submits that the grievance

raised by the petitioner stands redressed. The writ petition has

been rendered infructuous.

2. The writ petition is accordingly disposed for

having become infructuous.

(Sanjeev Prakash Sharma, J) Sachin/-

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