Vishwanath Kunwar vs The State Of Bihar
2023 Latest Caselaw 705 Patna

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                       Civil Writ Jurisdiction Case No.4641 of 2020
     ======================================================

1.1. Dharmshila Devi, W/o Late Vishwanath Kunwar, Resident of Village- Birti Tola, Sonarpur, P.S. Kesariya, District- East Champaran. 1.2. Mukta Kumari, D/o Late Vishwanath Kunwar, Resident of Village- Birti Tola, Sonarpur, P.S. Kesariya, District- East Champaran. 1.3. Amit Kumar, S/o Late Vishwanath Kunwar, Resident of Village- Birti Tola, Sonarpur, P.S. Kesariya, District- East Champaran. 1.4. Guddu Kumar, S/o Late Vishwanath Kunwar, Resident of Village- Birti Tola, Sonarpur, P.S. Kesariya, District- East Champaran. 1.5. Manohar Kumar, S/o Late Vishwanath Kunwar, Resident of Village- Birti Tola, Sonarpur, P.S. Kesariya, District- East Champaran.

... ... Petitioner/s Versus

1. The State of Bihar through its Principal Secretary, Food and Consumer Protection Department, Govt. of Bihar, Patna.

2. The District Magistrate-cum-Collector, East Champaran, Motihari.

3. The District Supply Officer, East Champaran, Motihari.

4. The Sub-Divisional Officer, Chakia, District- East Champaran, Motihari.

5. The Block Supply Officer, Kesariya, District- East Champaran, Motihari.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Sri Niwas Jha, Adv. For the State : Mr. Upendra Pratap Singh, Adv. ====================================================== CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR and HONOURABLE MR. JUSTICE SATYAVRAT VERMA ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR) Patna High Court CWJC No.4641 of 2020 dt.07-02-2023

Date : 07-02-2023

The learned counsel for the parties are

present.

2. After some arguments, Mr. Sri Niwas Jha,

the learned Advocate for the petitioners seeks

permission to withdraw this petition in order to enable

the petitioners to agitate their remedies before the

statutory authorities.

3. Dismissed as withdrawn.

(Ashutosh Kumar, J)

(Satyavrat Verma, J)

Praveen-II/-

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Uploading Date          09-02-2023
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