Manju Singh vs The State Of Bihar And Ors
2023 Latest Caselaw 4193 Patna

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.5570 of 2018
     ======================================================

Manju Singh Wife of Late Dr. Ranvijay Singh, Rana Nagar, resident of Village P.O.- Buniyadganj, P.S.- Mufasil, District- Gaya.

... ... Petitioner/s

Versus

1. The State Of Bihar

2. The Joint Secretary, Animal Husbandry, Department, Government of Bihar, Patna.

3. The Regional Director, Husbandry, Department, Division Purnea.

4. The District Magistrate, Katihar.

5. The District Animal Husbandry Officer, Katihar.

6. The Accountant General AandE, Bihar, Patna.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Sachindra Kumar Tiwary, Advocate For the Respondent/s : Md. Khurshid Alam, AAG-12 For the State : Mr. Ebadur Rahman Shakeb, AC to AAG-12 ====================================================== CORAM: HONOURABLE MR. JUSTICE PURNENDU SINGH ORAL JUDGMENT Date : 31-08-2023 Heard Mr. Sachindra Kumar Tiwary, learned

counsel appearing on behalf of the petitioner; Md. Khurshid

Alam, learned counsel appearing on behalf of the respondent

and Mr. Ebadur Rahman Shakeb, learned AC to AAG-12

appearing on behalf of the State.

2. Learned counsel appearing on behalf of the

petitioner informs this Court that all the retiral dues along with

statutory interest have already been paid to the petitioner during

the pendency of the writ petition.

Patna High Court CWJC No.5570 of 2018 dt.31-08-2023

3. The present writ petition stands disposed of.

(Purnendu Singh, J)

Manish/-

Minu/-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          31.08.2023
Transmission Date       NA