Reeta Devi vs The State Of Bihar
2023 Latest Caselaw 3965 Patna

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.3002 of 2023
     ======================================================

Reeta Devi W/o Shivendra Prasad Singh Resident of Village-Adauri, Ward No.7, P.S.-Sheohar, District-Sheohar, at Present Resident of Mohalla-Imli Chatti, Bus Stand, P.O.-Imli, Chatti, P.S.-Brahampura, District-Muzaffarpur.

... ... Petitioner/s Versus

1. The State of Bihar through the District Magistrate, Muzaffarpur,

2. The Chief Genral Manager, Smart City Ltd., Combined Building, Room no-

24, Muzaffarpur.

3. The Municipal Commissioner, Muzaffarpur Nagar Nigam, Muzaffarpur.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Chandra Shekhar Anand, Adv. For the State : Mr. Yogesh Kumar, AC to SC 9 For the Corporation : Mr. Anurag Saurabh, Adv. ====================================================== CORAM: HONOURABLE MR. JUSTICE HARISH KUMAR ORAL JUDGMENT Date : 22-08-2023

Heard Mr. Chandra Shekhar Anand, learned counsel

appearing on behalf of the petitioner and Mr. Anurag Saurabh is

representing the Muzaffarpur Municipal Corporation. The State

is represented by Mr. Yogesh Kumar, learned counsel.

2. After some arguments, learned counsel for the

petitioner seeks liberty to file an exhaustive representation

before the Municipal Commissioner, Muzaffarpur Municipal

Corporation, who is the Managing Director of the Smart City

Limited.

3. In view of the prayer made on behalf of the learned

counsel for the petitioner, the present writ application stands Patna High Court CWJC No.3002 of 2023 dt.22-08-2023

disposed of with a liberty to the petitioner to file a

representation before the respondents No. 2 and 3.

4. Needless to say that if such representation is filed

within four weeks from today, the respondents No. 2 and 3 shall

be under obligation to consider and dispose of the same within a

further period of eight weeks.

(Harish Kumar, J)

Anjani/-

AFR/NAFR                N.A.
CAV DATE                N.A.
Uploading Date          ....22.08.2023
Transmission Date       N.A.