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Shanti Kunwar vs The State Of Bihar And Ors
2023 Latest Caselaw 3532 Patna

Citation : 2023 Latest Caselaw 3532 Patna
Judgement Date : 7 August, 2023

Patna High Court
Shanti Kunwar vs The State Of Bihar And Ors on 7 August, 2023
          IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.3340 of 2016
     ======================================================

Shanti Kunwar W/o late Kamlapati Tiwari Resident of Village + Post + Police Station - Majhiawn, Near Block, District Gadhwa State of Jharkhand.

... ... Petitioner/s Versus

1. The State of Bihar through the Secretary, Department of Mines and Geology, New Secretariat, Patna.

2. Assistant Director, Mines and Geology, Rohtas Sasaram.

3. Deputy Secretary, Mines and Geology Bihar, Patna.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Prakash Kumar, Advocate. For the State : Mr. Sarvesh Kumar Singh, AAG-13.

Mrs. Sunita Kumari, AC to AAG-13.

For the Mines : Mr. Naresh Dikshit, Advocate.

Ms. Kalpana, Advocate.

For the A.G. Bihar : Mr. Arun Kumar Arun, Advocate. ====================================================== CORAM: HONOURABLE MR. JUSTICE PURNENDU SINGH ORAL JUDGMENT Date : 07-08-2023 Mr. Prakash Kumar, learned counsel appearing on

behalf of the petitioner; Mr. Sarvesh Kumar Singh, learned

AAG-13 along with Mr. Sunita Kumari, learned AC to AAG-13

for the State; Mr. Naresh Dikshit, learned counsel along with

Ms. Kalpana, learned counsel for the Mines Department and Mr.

Arun Kumar Arun, learned counsel for the Accountant General,

Bihar.

2. Learned counsel for the Accountant General,

Bihar informs that P.P.O. has been issued in favour of the

petitioner to be payable into the pensionary account of the

petitioner lying in Gadhwa District, Jharkhand.

3. The Treasury Officer, Gadhwa, Jharkhand is

directed to credit the amount on account of pension including

arrear of pension in accordance with authority issued within a Patna High Court CWJC No.3340 of 2016 dt.07-08-2023

period of six weeks.

4. The writ petition, accordingly, stands disposed

of.

(Purnendu Singh, J)

mantreshwar/-

AFR/NAFR                N.A.F.R.
CAV DATE                N.A.
Uploading Date          08.08.2023
Transmission Date       N.A.
 

 
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