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864570011 Asi/ Exe Gyandeo Singh vs The Union Of India
2022 Latest Caselaw 200 Patna

Citation : 2022 Latest Caselaw 200 Patna
Judgement Date : 6 January, 2022

Patna High Court
864570011 Asi/ Exe Gyandeo Singh vs The Union Of India on 6 January, 2022
                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.9552 of 2020
                    ======================================================

864570011 ASI/ Exe Gyandeo Singh CISF BTPS Barouni (Bihar) ... ... Petitioner/s Versus

1. The Union of India through the House Secretary, Home Affairs, Government of Bihar, Patna

2. The Director General of CISF New Delhi

3. The Commandant CISF Patna (Bihar)

4. The Deputy Commandant CISF BTPS Barauni (Bihar)

5. The DIG CISF Patna (Bihar) ... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Upendra Prasad Singh For the Respondent/s : Mr.Dr. K. N. Singh ( Asg ) ====================================================== CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI ORAL JUDGMENT Date : 06-01-2022 The matter is heard via video conferencing due to

circumstances prevailing on account of the COVID-19

pandemic.

During pendency of the present petition petitioner is

stated to have attained the age of superannuation and retired

from service on 30.06.2021, in the result, the present petition do

not survive for consideration.

Accordingly, the present petition stands disposed of.

(P. B. Bajanthri, J)

rakhi/-

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