Avinash Kumar vs Election Commission Of India
2022 Latest Caselaw 955 Patna

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.1426 of 2022
     ======================================================

Avinash Kumar Son of Lal Babu Singh Village and Post Mathiya, Bhopat. P.S. Chiraia, District-East Champaran, Bihar 845315

... ... Petitioner/s Versus

1. Election Commission of India through Chief Commissioner, New Delhi.

2. Bihar State Election Commission, Patna.

3. State of Bihar through Chief Secretary, Government of Bihar.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Siya Ram Shahi, Advocate Mr. Amarendra Kumar, Advocate Mr. Dilip Kumar, Advocates Mr. Satish Kumar, Advocate For the Respondent/s : Mr. Prabhat Kr. Verma, AAG-3 Mr. Girish Pandey, Advocate Mr. Siddhartha Prasad, Advocate ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE) ======================================================= (The proceedings of the Court are being conducted by Hon'ble the Chief Justice/ Hon'ble Judges through Video Conferencing from their residential offices/residences. Also, the Advocates and the Staffs joined the proceedings through Video Conferencing from their residences/offices.) =======================================================

Date : 04-02-2022

Heard learned counsel for the parties.

Petitioner has prayed for the following relief(s):- Patna High Court CWJC No.1426 of 2022 dt.04-02-2022

Finding the Bench not to be in favour with the

submissions made across the Bar, learned counsel for the

petitioner seeks permission to withdraw the present petition

reserving liberty to file a fresh petition on the same and

subsequent cause of action, should the need so arise

subsequently.

Permission granted.

The present petition stands disposed of as withdrawn Patna High Court CWJC No.1426 of 2022 dt.04-02-2022

with the liberty aforesaid.

Interlocutory Application(s), if any, stands disposed

of.

(Sanjay Karol, CJ)

(S. Kumar, J) Amrendra/PKP AFR/NAFR CAV DATE Uploading Date 07.02.2022 Transmission Date