United India Insurance Co. Ltd vs Sanjeet Sao And Ors
2022 Latest Caselaw 4753 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                        Miscellaneous Appeal No.537 of 2017
     ======================================================

United India Insurance Co. Ltd.

... ... Appellant/s Versus

1. Sanjeet Sao and Ors S/o Dwarika Sao, R/o VillageP.O.- Namdarganj, P.S.-

Akbarpur, District- Nawada.

2. Deepak Kumar, S/o Bhim Singh, R/o Takuatand, P.O.P.S.- Rajauli, District-

Nawada. 803109 Owner of Bus No. BR-27-7409.

3. Aslam Khan, S/o Md. Iqbal, Village- Chamotha, P.S.- Rajauli, Nawada Driver of Bus No. BR-27-7409.

... ... Respondent/s ====================================================== Appearance :

     For the Appellant/s    :    None.
     For the Respondent/s   :    Mr. Alok Kumar Shahi, Advocate

====================================================== CORAM: HONOURABLE MR. JUSTICE RAJIV ROY ORAL JUDGMENT Date : 02-12-2022

No one appears on behalf of the appellant on

call, although Mr. Alok Kumar Shahi, learned counsel who

represents the respondents is present.

2. On 11.11.2022 also, when the case was

taken up, no one had appeared on call.

3. Today again, the matter was called twice

but no one represented the United India Insurance

Company Limited, although the link was sent to Mr.

Harendra Kumar, learned counsel who filed 'Vakalatnama'

on behalf of the Insurance Company.

Patna High Court MA No.537 of 2017 dt.02-12-2022

4. The appeal (M.A. No. 537 of 2017) is

accordingly dismissed for non-prosecution.

(Rajiv Roy, J) Ravi/Ajay-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          05/12/2022
Transmission Date       NA