Md Mojibur Rahaman vs The State Of Bihar
2022 Latest Caselaw 4436 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.10846 of 2022
     ======================================================

Md Mojibur Rahaman S/o- Late Md. Jamaluddin, resident of Officers Colony, Budhuchak, P.S.- Sahayak, Dist- Katihar, Bihar.

... ... Petitioner/s Versus

1. The State of Bihar through The Principal Secretary, Minority and Welfare Department of Government of Bihar, Patna.

2. The Engineer in Chief, Building Construction Department, Building Division, Government of Bihar.

3. The Principal Secretary Building Construction Department, Government of Bihar.

4. The Executive Engineer, Building Construction Department, Building Division, Katihar, Bihar.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Dhananjay Kumar, Advocate For the Respondent/s : Mr.Sushil Kumar ( GP-22 ) ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 11-08-2022

Heard learned counsel for the parties.

Petitioner has prayed for the following

relief(s):-

Patna High Court CWJC No.10846 of 2022 dt.11-08-2022

After the matter was heard for some time,

finding the Court not in favour of the submissions made

by the learned counsel for the petitioner, learned

counsel for the petitioner, under instructions, states that

the petitioner will be content if the petitioner is

permitted to withdraw the present petition, with liberty

to initiate appropriate proceedings before the

appropriate forum and to take recourse to such other

alternate remedies which are equally efficacious in law.

Prayer allowed.

It stands clarified that all issues of fact and

law are left open to be agitated before the competent

authority.

The petition is disposed of as withdrawn

with the liberty aforesaid.

Interlocutory application(s), if any, shall Patna High Court CWJC No.10846 of 2022 dt.11-08-2022

also stand disposed of.

(Sanjay Karol, CJ)

( S. Kumar, J) Rajiv/veena-

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