Citation : 2022 Latest Caselaw 4352 Patna
Judgement Date : 5 August, 2022
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9627 of 2022
======================================================
Zaheer Ahmad Son of Rafeeq Ahmad Resident of Ward No. 10, Raipatti, Dighwara, P.S.- Dighwara, Dist.- Saran.
... ... Petitioner/s Versus
1. The Star Health and Allied Insurance Company Ltd., No. 15 Sri Balaji Complex, 1st Floor, Royapetha, Chennia, Pin Code- 600014, through the Grievance Officer, Star Health and Allied Insurance Company Ltd., Branch Office Room No. 3002, third floor, Near Dak Bunglow Crossing, Frazer Road, Patna- 800016.
2. The Insurance Lokpal Kalpana Aket 1st Floor, Bazar Samiti Road, Bahadurpur, Patna- 800016.
... ... Respondent/s ====================================================== Appearance :
For the Petitioner/s : Mr.Arun Kumar Singh, adv For the Respondent/s :
====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)
Date : 05-08-2022 Heard learned counsel for the parties.
Petitioner has prayed for the following relief(s):- Patna High Court CWJC No.9627 of 2022 dt.05-08-2022
Learned counsel for the petitioner seeks permission to
withdraw this petition.
Prayer is allowed.
This application is disposed of as withdrawn.
(Sanjay Karol, CJ)
(S. Kumar, J)
ranjan/-
AFR/NAFR NAFR CAV DATE NA Uploading Date Transmission Date NA
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