Citation : 2022 Latest Caselaw 4253 Patna
Judgement Date : 4 August, 2022
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.7864 of 2022
======================================================
Sita Devi, Wife of Sri Lalan Ram, the Dealer under Public Distribution System, Resident of Village - Pachrukhi, P.S. - Bhangaha, District - West Champaran.
... ... Petitioner/s Versus
1. The State of Bihar, through the Principal Secretary, Food and Civil Supplies Department, Bihar, Patna.
2. The Collector, West Champaran at Bettiah.
3. Sub-Divisional Officer, Narkatiaganj, West Chamapran.
4. District Supply Officer, West Champaran at Bettiah.
5. Block Supply Officer, Mainatand Block, West Champaran.
... ... Respondent/s ====================================================== Appearance :
For the Petitioner/s : Mr. Umesh Chandra Verma, Advocate For the Respondent/s : Mr. Upendra Pratap Singh, AC to SC 4 ====================================================== CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR and HONOURABLE MR. JUSTICE JITENDRA KUMAR ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR)
Date : 04-08-2022 Heard Mr. Umesh Chandra Verma, learned Advocate
for the petitioner and Mr. Upendra Pratap Singh for the State.
After some arguments, Mr. Verma, learned Advocate
for the petitioner seeks permission to withdraw this
application in order to enable the petitioner to prefer an appeal
against the order of cancellation of his license before the
appellate authority.
Should he prefer such an appeal before the appellate
authority within a period of thirty days, it shall be taken up for Patna High Court CWJC No.7864 of 2022 dt.04-08-2022
hearing and after affording opportunity to him and other stake
holders, if deemed necessary, an order shall be passed within a
further period of sixty days, giving reasons for either
sustaining or revoking the order of suspension. The order so
passed shall be communicated to the petitioner forthwith.
The petition stands disposed of accordingly.
(Ashutosh Kumar, J)
(Jitendra Kumar, J)
krishna/-
AFR/NAFR NAFR CAV DATE NA Uploading Date 10.08.2022 Transmission Date
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