Nageshwar Das vs The State Of Bihar
2022 Latest Caselaw 4251 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.7959 of 2022
     ======================================================

Nageshwar Das Son of Chaturi Das, resident of Village- Palkhauliya, Ward No. 5, Block - Patahi, P.S. Patahi, District - East Champaran (Motihari).

... ... Petitioner/s Versus

1. The State of Bihar through the Principal Secretary, Food and Consumer Protection Department, Govt. of Bihar, Patna.

2. The District Magistrate-cum-Collector, East Champaran, Motihari.

3. The Sub. Divisional Officer, Pakridayal, District - East Champaran.

4. Block Development Officer-cum-Block Supply Officer, Patahi, District -

East Champaran.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Ajay Kumar Sinha, Advocate For the Respondent/s : Mr. Anisul Haque, AC to AAG 5 ====================================================== CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR and HONOURABLE MR. JUSTICE JITENDRA KUMAR ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR)

Date : 04-08-2022 Heard Mr. Ajay Kumar Sinha, learned Advocate for

the petitioner and Mr. Anisul Haque for the State.

After some arguments, Mr. Sinha, learned Advocate

for the petitioner elects to prefer an appeal against the order of

cancellation of his license before the appellate authority.

Should he prefer such an appeal before the appellate

authority within a period of thirty days, it shall be taken up for

hearing and after affording opportunity to him and other stake

holders, if deemed necessary, an order shall be passed within a Patna High Court CWJC No.7959 of 2022 dt.04-08-2022

further period of sixty days, giving reasons for either

sustaining or revoking the order of suspension. The order so

passed shall be communicated to the petitioner forthwith.

The petition stands disposed of accordingly.

(Ashutosh Kumar, J)

(Jitendra Kumar, J)

krishna/-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          10.08.2022
Transmission Date