M/S Dev Shiva Agro Pvt. Ltd vs Canara Bank
2022 Latest Caselaw 2197 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Civil Writ Jurisdiction Case No.3183 of 2022
     ======================================================

M/S Dev Shiva Agro Pvt. Ltd. Represented through Smt. Ram Dulari Devi

aged about 60 years (Female), wife of Vijay Kumar Singh Managing Director,

Resident of - Chandra Hatti, P.S. - Kurhani, District - Muzaffarpur.

... ... Petitioner/s

Versus

1. Canara Bank through Senior Manager a banking company incorporated

under the Banking Companies (Acquisition and Transfer of under taking)

Act 1970 having its office at Muzaffarpur Main Branch, Motijheel,

Muzaffarpur Bihar - 842001.

2. The Authorised Officer, Canara Bank carrying out its statutory function from

Muzaffarpur Main Branch, Motijheel Muzaffarpur-842001.

... ... Respondent/s

====================================================== Appearance :

For the Petitioner/s : Mr.Majid Mahboob Khan, Adv For the Respondent/s : Mr.Rajan Ghoshrave, Adv ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 21-04-2022 Heard learned counsel for the parties.

Petitioner has prayed for the following relief(s):-

"That present writ petition has been filed for an Patna High Court CWJC No.3183 of 2022 dt.21-04-2022

appropriate direction to stay the recovery proceeding bearing R.C. No. 2 of 2021 during pendency of review namely R.A No. 3/2021 for end of justice."

Learned counsel for the petitioner seeks permission to

withdraw the present petition

Prayer is allowed.

This application is dismissed as withdrawn.

(Sanjay Karol, CJ)

( S. Kumar, J) ranjan/-

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