Rajeev Ranjan vs The State Of Bihar
2021 Latest Caselaw 4736 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA

                    Civil Writ Jurisdiction Case No.16246 of 2021

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Rajeev Ranjan S/o Late Jamdar Singh R/o Banjariya, P.S. Madhuban, Dist- East Champaran at present president Retail Fertilizer Shop Dist East Champaran.

... ... Petitioner/s

Versus

1. The State of Bihar through his Secretary, Agriculture Department Government of Bihar, Patna.

2. The Commissioner, Agriculture Department, Government of Bihar, Patna.

3. The Joint Agriculture Department Commissioner Tirhut at Muzaffarpur.

4. The District Magistrate, East Champaran at Motihari.

5. The District Agriculture Officer, East Champaran at Motihari.

6. The Director, Agriculture Department, Government of Bihar at Patna.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Dhannjay Kumar No 2, Advocate For the Respondent/s : Mr. Sarvesh Kumar Singh, AAG 13 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE S. KUMAR) (The proceedings of the Court are being conducted through Video Conferencing and the Advocates joined the proceedings through Video Conferencing from their residence.)

Date : 20-09-2021 This petition was filed on 09.09.2021, which was

registered and listed immediately, and is taken up today for

hearing.

Learned counsel for the petitioner seeks permission

to withdraw this application.

Patna High Court CWJC No.16246 of 2021 dt.20-09-2021

Accordingly, this application is dismissed as withdrawn.

(Sanjay Karol, CJ)

( S. Kumar, J) Sanjay/-

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Uploading Date          22.09.2021
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