Citation : 2021 Latest Caselaw 4859 Patna
Judgement Date : 5 October, 2021
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.241 of 2021
In
Civil Writ Jurisdiction Case No.2024 of 2019
======================================================
1. Ajay Kumar Kashyap S/o Binod Kumar Sinha, R/o Village - Jaisinghpur, P.S. - Turkaulia, District - East Champaran.
2. Pramod Chaudhary S/o Lal Babu Chaudhary, R/o Village Jaisinghpur Khiruwa Bazar, P.S. - Turkaulia, District - East Champaran.
3. Umesh Thakur, S/o Indrasan Thakur, R/o Village - Mohachhi Sughar, P.S. -
Gopalpur, District- West Champaran.
4. Dipendra Yadav, S/o Banka Raut, R/o Village - Rampurwa, P.S. - Mainatand, District - West Champaran.
5. Imteyaz Alam, S/o S.K. Islam, R/o Village - Purainia, P.S. - Mainatand, District - West Champaran.
6. Pramod Kumar Verma, S/o Shambhu Sharan Prasad, R/o Village - Gopalpur, P.S. Gopalpur, District - West Champaran.
7. Md. Noor Alam, S/o Md. Yasin Gaddi, R/o Village - Khaptola, P.S. -
Gopalpur, District - West Champaran.
8. Nawal Kishor Prasad S/o Ramnarayan Prasad, R/o Village - Jurapakri, P.S. Ram Nagar Pakri, District - West Champaran.
9. Anshu Kumar Pandey S/o Awadhesh Pandey, R/o Village - Rampurwa, P.S. -
Yogapatti, District - West Champaran.
10. Pritam Kumar, S/o Bishawnath Yadav, R/o Village - Majhariya Shekh, P.S. -
Majhaulia, District - West Champaran.
11. Animesh Kumar Sharma S/o Late H.P. Sharma, R/o Village - Mahendra Colony Banuchhapar Bettia, P.S. Muffasil, District - West Champaran.
12. Upendra Kumar Tiwari, S/o Amar Tiwari, R/o Village- Bharwaliya, P.S. Malahi, District - East Champaran.
13. Chuman Kumar, S/o Ramekbal Tiwari, R/o Village- Bharwaliya, P.S. Malahi, District - East Champaran.
14. Jai Lal Prasad, S/o Ramvilas Prasad, R/o Village - Shahpur Pokhrapur near Devi Mandir Aurangabad, P.S. Aurangabad, District- Aurangabad.
15. Sunil Kumar S/o Baijnath Singh, R/o Village- Dharupur, P.S. - Bikramganj, District - Rohtas.
16. Vijay Kumar, S/o Ramnarain Singh, R/o Village- Imirita, P.S. - Surajpura, District - Rohtas.
17. Sudamdeo Ray, S/o Durga Ray, R/o Village - Jaisinghpur, P.S. - Turkauliya, District - East Champaran.
18. Jawahar Lal Mahto S/o Chandan Mahto, R/o Village - Chhaurhiya, P.S. -
Majhauliya, District- West Champaran.
19. Ranjit Kumar, S/o Jaleshwar Arya, R/o Village - Mishrauli, P.S. - Chanpatia, District - West Champaran.
20. Anish Kumar, S/o Narayan Jha, R/o Village - Ram Govind Singh Path Patna High Court L.P.A No.241 of 2021 dt.05-10-2021
Pashchim Jai Prakash Nagar, P.S. Jakanpur, District - Patna.
21. Balram Prasad Yadav S/o Chathoo Prasad Yadav, R/o Village - Majhariya, P.S. Malahi, District - East Champaran.
22. Tapan Kumar Rao S/o Upendra Rao, R/o Village - Brijbania, P.S. - Sirisiya O.P., District - West Champaran.
23. Dinesh Kumar Yadav, S/o Ramlal Yadav, R/o Village - Raghunathpur, P.S. -
Brahmpur, District - Buxar.
... ... Appellant/s Versus
1. The State of Bihar through the Principal Secretary, Home Department, Government of Bihar, Patna.
2. The Director General of Police, Bihar, Patna.
3. The Deputy Inspector General of Police Bihar (Personnel) Bihar, Patna.
4. The Bihar Staff Selection Commission, through its Secretary, Bihar, Patna.
5. The Chairman, Bihar Staff Selection Commission, Patna.
6. Uttam Kumar Jha, S/o Dinesh Jha, R/o Village - Dobhi, P.S. - Dobhi, District
- Gaya.
7. Sanjiv Kumar Rajak, S/o Shayam Das Rajak, R/o Village - Chhotki Delha Gusal Khan Road Gaya, P.S. Gaya, District - Gaya.
8. Basant Kumar Chakrabarty S/o Dilip Kumar Chakrabarty, R/o Mohalla -
Chhatuni Colony, P.S. - Chhatuni, District - East Champaran.
9. Santosh Kumar Yadav, S/o ....................... R/o Village - Raghopur, P.S.-
Chariya, District - East Champaran.
10. Rajesh Kumar Singh S/o Dhannu Kumar Singh, R/o Mohalla - Mission Chowk Motihari, P.S.- Muffasil Mohhari, District - East Champaran.
11. Manohar Kumar S/o Suggalal Baitha, R/o Village - Belbawa Motihari, P.S. -
Town Motihari, District - East Champaran.
12. Pramod Kumar, S/o Ramchandra Prasad, R/o Mohalla - Thakurbari Motihari, P.S. - Town Motihari, District - East Champaran.
13. Vinod Kumar S/o Pitambar Mahto, R/o Mohalla - Indranagar Motihari, P.S. Chhatuni Motihari, District - East Champaran.
14. Anil Kumar S/o Dev Chandra Prasad Srivastav, R/o Village - Balapur Ghodasahan, P.S. Ghodasahan, District - East Champaran.
15. Sanjay Kumar Srivastava S/o Shambhu Prasad, R/o Village - Patavra Lala Tola, P.S. Muffasil Motihari, District - East Champaran.
16. Upendra Prasad Yadav, S/o Ramdev Ray, R/o Village - Dipau, P.S. - Kotwa, District - East Champaran.
17. Santosh Kumar S/o Suresh Singh, R/o Village - Buddhgherwa, P.S. Vajirganj, District - Gaya.
18. Jitendra Kumar Singh, S/o Bhrigunath Singh, R/o Village - Gandak Colony Balmikinagar P.S. Balmikinagar, District -West Champaran.
19. Chandra Bhushan S/o Vidya Sagar Bhakata, R/o Village - Done, P.S. - Patna High Court L.P.A No.241 of 2021 dt.05-10-2021
Darauli, District - Siwan.
20. Ravi Ranjan Kumar S/o Shashi Bhushan Prasad, R/o Village - Raxa Rahimpur, P.S. Dhaka, District - East Champaran.
21. Niraj Kumar Jha, S/o Bala Nath Jha, R/o Village - Bagahi, P.S.- Ramgarwa, District - East Champaran.
22. Ravi Bhushan Verma, S/o Parasnath Verma, R/o Village - Bhawanipur Ziyarat, P.S. - Chhatuni, District - East Champaran.
23. Sanjay Kumar, S/o Shankar Sah, R/o Village - Pipra, P.S. Darpa, District -
East Champaran.
24. Vijay Kumar Gupta, S/o Jagdish Narayan Gupta, R/o village - Khajuriya, P.S. Bankey Bazar, District - Gaya.
25. Manish Kumar S/o Deenanath Prasad, R/o Village - Khajuriya, P.S. Bankey Bazar, District Gaya.
26. Vijay Bahadur Singh, S/o Chandradeo Singh, R/o Mohalla - Arah Road in front of D.A.V. School Bikramganj, P.S. Bikramganj, District - Rohtas.
27. Himanshu Kumar S/o Raj Kishore Tiwari, R/o Village- Raghunathpur near Sarita Sadan, P.S. - Motihari, District - East Champaran.
28. Nishant Shekhar Sinha S/o Late Sharda Nandan Prasad, R/o Mohalla -
D.I.G. Range Police Office Gaya, P.S. - Town Gaya, District - Gaya.
29. Chiranjiv Kumar S/o Lal Jha, R/o Village - Dhanga West, P.S. Arer, District -
Madhubani.
30. Pradeep Kumar Mishra, S/o Braj Bhushan Mishra, R/o Village -
Raghunathpur, P.S. - Turkaulia, District - East Champaran.
... ... Respondent/s ====================================================== Appearance :
For the Appellant/s : Mr. Avinash, Advocate Mr Sanjeev Kumar, Advocate For the Respondent/s : Mr. Saroj Sharma, Advocate ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)
Date : 05-10-2021
The present Letters Patent Appeal has been preferred
against the order dated 18.02.2021 passed by a learned Single
Judge of this Court in C.W.J.C. No. 2024 of 2019, titled as Ajay
Kumar Kashyap & Ors. Vs. The State of Bihar & Ors.
Patna High Court L.P.A No.241 of 2021 dt.05-10-2021
Undisputedly, as is so admitted by Shri Saroj Sharma,
learned Assistant Counsel to learned Additional Advocate
General No. 3, the matter is squarely covered by judgment dated
31st of January, 2020 passed by a coordinate Bench of this Court
in L.P.A. No. 571 of 2019, titled as Naresh Kumar & Ors. Vs.
The State of Bihar & Ors., and both the parties jointly request
that the appeal be disposed of in terms of the said judgment.
The judgment dated 31st of January, 2020 passed in
L.P.A. No. 571 of 2019 reads as under:-
"Heard learned counsel for the appellants, learned counsel for the State and learned counsel for the Commission.
Counsel for the appellants submits that those 133 persons, who have been recruited, have been appointed after the order of Hon'ble Supreme Court as they have approached the Hon'ble Supreme Court, but, in fact, they have secured lesser marks then these appellants.
It has been brought to our notice that the identical matter was taken into consideration by a coordinate Bench of this Court in L.P.A. No.755 of 2019, vide order dated 17.07.2019, the Court has refused to entertain any such claim with regard to the selection pursuant to the advertisement of 2004.
In the present cases, the issue is the same. The learned Single Judge has refused to reopen the matter on the ground that the issue now stands closed Patna High Court L.P.A No.241 of 2021 dt.05-10-2021
with the selection process having been completed long time back pursuant to advertisement of the year 2004.
We do not find any difference with the fact of LPA No.755 of 2019 and the present case.
In such view of the matter, we do not find any merit in these appeals and, accordingly, the same is dismissed."
In view of the joint statement, without expressing any
specific opinion on merits, we dispose of the present appeal
exactly in the same terms as contained in judgment dated 31 st of
January, 2020 passed by a coordinate Bench of this Court in
L.P.A. No. 571 of 2019, titled as Naresh Kumar & Ors. Vs. The
State of Bihar & Ors., and the directions contained therein shall
also govern the instant case mutatis mutandis.
Interlocutory Application(s), if any, shall stand
disposed of.
(Sanjay Karol, CJ)
( S. Kumar, J) veena/PKP-
AFR/NAFR NAFR CAV DATE NA Uploading Date Transmission Date NA
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