Ram Bilash Kumar vs The State Of Bihar
2021 Latest Caselaw 5446 Patna

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                      Civil Writ Jurisdiction Case No.5558 of 2020

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Ram Bilash Kumar, Son of Doman Mandal, Resident of Village-Paukri, Post

Office-Khaira, Police Station-Haveli Kharagpur, District-Munger.

... ... Petitioner/s

Versus

1. The State of Bihar through its Principal Secretary, Department of Food and

Supplies, Government of Bihar, Patna.

2. The Principal Secretary, Department of Food and Supplies, Government of

Bihar, Patna.

3. The District Magistrate, Munger.

4. The Sub-Divisional Magistrate, Haveli Kharagpur, Munger.

5. The Block Supply Officer, Haveli Kharagpur, Munger.

6. The Investigating Officer, Munger.

... ... Respondent/s

====================================================== Appearance :

For the Petitioner/s : Mr. Surya Narayan Sah, Advocate

For the Respondent/s : Mr. S. Raza Ahmad, AAG-5

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CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 23-11-2021

Heard learned counsel for the parties.

The petitioner has prayed for the following relief/s :- Patna High Court CWJC No.5558 of 2020 dt.23-11-2021

Patna High Court CWJC No.5558 of 2020 dt.23-11-2021

Learned counsel for the petitioner states that the

appeal preferred by the petitioner is still pending consideration.

Learned counsel for the State states that if the appeal

is pending before the appellate authority, the same would

positively be decided within a period of four months from today.

Statement accepted and taken on record.

In view of the same, learned counsel for the petitioner

does not press the present petition reserving liberty to agitate all

the issue in the appeal already pending before the appropriate

forum.

The petition stands disposed of reserving liberty

aforesaid.

Interlocutory Application(s), if any, stands disposed

of.

(Sanjay Karol, CJ)

( S. Kumar, J) Ashwini/Sujit AFR/NAFR CAV DATE Uploading Date 25.11.2021 Transmission Date