Bariyarpur Purvi Primary ... vs The State Of Bihar
2021 Latest Caselaw 5224 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.10002 of 2020
     ======================================================

1. Bariyarpur Purvi Primary Agriculture Cooperative Society Limited (PACS) through its Chairman, namely Umesh Kumar Chaudhary aged about 43 years (male) Son of Sri Raghaw Chaudhary, Resident of Village and P.O.- Anjana Kot, P.S. and Block- Motipur, District- Muzaffarpur.

2. Umesh Kumar Chaudhary Son of Sri Raghaw Chaudhary Chairman, Bariyarpur Purvi PACS, Resident of Village and P.O.- Anjana Kot, P.S. and Block- Motipur, District- Muzaffarpur.

... ... Petitioner/s Versus

1. The State of Bihar through the Principal Secretary, Cooperative Department, Patna.

2. The Registrar, Cooperative Societies, Bihar, Patna.

3. The District Magistrate, Muzaffarpur.

4. The Joint Registrar, Cooperative Societies, Tirhut Division, Muzaffarpur.

5. The District Cooperative Officer, Muzaffarpur.

6. The Block Development Officer, Block- Motipur, District- Muzaffarpur.

7. The Bihar State Election Authority through the Chief Election Officer, Bihar, Patna.

8. That Secretary, Bihar State Election Authority, Bihar, Patna.

9. Sri Birendra Kumar Singh Son of Late Hardev Singh R/o Village and Post-

Anjana Kot, P.S. and Block- Motipur, District- Muzaffarpur.

10. Smt. Renu Devi Wife of Sri Suresh Bhagat R/o Village- Bathna, Post-

Anjana Kot, P.S. and Block- Motipur, District- Muzaffarpur.

11. Girbal Ram Son of Late Ram Kishun Ram R/o Village and Post- Anjana Kot, P.S. and Block- Motipur, District- Samastipur.

12. Anju Devi Wief of Sri Pramod Ramm R/o Village- Bathna, Post- Anjana Kot, P.S. and Block- Motipur, District- Muzaffarpur.

13. Ranglal Sahni Son of Late Maul Sahni R/o Village- Madhopur, Post- Anjana Kot, P.S. and Block- Motipur, District- Muzaffarpur.

14. Vidyanand Prasad Yadav Son of Late Kamaldev Rai R/o Village- Madhopur, Post- Anjana Kot, P.S. and Block- Motipur, District- Muzaffarpur.

15. Deep Lal Kushwaha Son of Late Kunjan Kushwaha R/o Village- Bathna, Post- Anjana Kot, P.S. and Block- Motipur, District- Muzaffarpur.

16. Ravindra Pandey Son of Sri Rajdeo Pandey R/o Village and Post- Anjana Kot, P.S. and Block- Motipur, District- Muzaffarpur.

17. Nibha Devi Wife of Sri Digvijay Singh R/o Village and Post- Anjana Kot, P.S. and Block- Motipur, District- Muzaffarpur.

18. Shashi Bhushan Sharma Son of not known to the petitioner R/o Village and Post- Anjana Kot, P.S. and Block- Motipur, District- Muzaffarpur.

19. Meena Devi Wife of Sri Arvind Kumar Pandey R/o Village and Post- Anjana Patna High Court CWJC No.10002 of 2020 dt.15-11-2021

Kot, P.S. and Block- Motipur, District- Muzaffarpur.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Krishna Kant Singh, Adv For the respondent nos. 7 & 8 : Mr. Mukesh Kumar, Adv For the State : Mr. Uday Shankar Sharan Singh, GP-19 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE S. KUMAR ) Date : 15-11-2021 Heard learned counsel for the parties.

Learned counsel for the petitioners seek permission to

withdraw this application.

Prayer is allowed.

This application is dismissed as withdrawn reserving

liberty to the petitioners to approach this court, for the same and

subsequent cause of action, if the need so arises.

The writ petition is accordingly, disposed of.

(Sanjay Karol, CJ)

(S. Kumar, J) ranjan/rajiv-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          16.11.2021
Transmission Date       NA