Sanjay Kumar Sinha vs The State Of Bihar
2021 Latest Caselaw 5212 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.9321 of 2020
     ======================================================

Sanjay Kumar Sinha, aged about 51 years (M), S/o Late Radhika Raman Prasad Sinha, R/o Mohalla Tilkamanjhi Thana, Gali, Tilkamanjhi, P.S.- Tilkamanjhi, Jagdishpur, District- Bhagalpur ... ... Petitioner/s

Versus

1. The State of Bihar through Department of Welfare, Bihar, Patna.

2. The District Magistrate, Bhagalpur.

3. The Divisional Commissioner, Bhagalpur.

4. The Municipal Commissioner, Bhagalpur.

5. The Treasury Officer, Bhagalpur.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Anupa Nand Jha, Advocate For the Respondent/s : Mr. Manish Kumar, GP 4 ====================================================== CORAM: HONOURABLE MR. JUSTICE RAJAN GUPTA and HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH ORAL JUDGMENT

(Per: HONOURABLE MR. JUSTICE RAJAN GUPTA)

Date : 15-11-2021

Heard.

The petitioner has filed this writ petition seeking relief

in nature of issuance of appropriate writ directing the

respondents to make payment of a sum of Rs. 3,89,515/- to the

petitioner, in lieu of the works done by the petitioner.

According to learned counsel for the petitioner, the

amount to be paid by the respondent no. 4 stands admitted.

Copy of the writ petition has been served on the learned counsel Patna High Court CWJC No.9321 of 2020 dt.15-11-2021

for the respondents in the present case.

In view of the above, the writ petition is disposed off

with a direction that for payment of the aforesaid amount the

petitioner will file a representation within two weeks from today

and the same shall be disposed off by the respondent no. 4 by a

speaking order thereon within two weeks thereafter. It is

needless to state that in case, any amount is found payable, the

same shall be paid forthwith.

(Rajan Gupta, J)

(Mohit Kumar Shah, J)

J. Alam/-

AFR/NAFR
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Uploading Date       20.11.2021
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