Patna High Court
Santosh Kumar vs The State Of Bihar on 28 June, 2021
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No. 935 of 2021
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Santosh Kumar S/o Harsh Nath Jha care of Arvind Jha Resident of Dr. Ragini
Gali, Bajrangpuri, Setu Barrier, Gulzarbagh, P.S.- Alamganj, District- Patna,
Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Director General of Police, Government of Bihar, Patna.
3. The Additional Chief Secretary, Home Department, Government of Bihar,
Patna
4. The District Magistrate, Aurangabad.
5. The Superintendent of Police, Aurangabad.
6. The Station House Officer, Aurangabad.
7. Ajit Kumar Singh Son of not known to the petitioner Secretary, Bihar
Judicial Service Association, Patna.
8. Dr Ajay Nathani Son of not known to the petitioner, General Secretary, All
India Judges Association Upkar Society, Hari Nagar, Gotri Road, Vadodra,
Gujarat.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ritika Rani, Advocate
For the Respondent/s : Mr. Manish Kumar, G.P. 4
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(The proceedings of the Court are being conducted through Video Conferencing and the
Advocates joined the proceedings through Video Conferencing from their residence.)
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE S. KUMAR
ORAL JUDGMENT
(Per: HONOURABLE MR. JUSTICE S. KUMAR)
Date : 28-06-2021
Heard learned counsel for the parties.
Petitioner has prayed for the following relief(s):-
"A. For commanding the state respondents to enquire
into the matter after lodging FIR after constituting
Special Investigation Team in short SIT under the
Patna High Court CWJC No. 935 of 2021 dt.28-06-2021
monitoring of Hon'ble High Court Patna on the
allegation of written complaint made by Dr. Dinesh
Kumar Pradhan, Additional District and Session Judge-
XII, Aurangabad on 21.10.2020 as contained in
Annexure-1, under appropriate offences against Central
Reserve Police Force personnels and persons
concerned for insult, assault, trespass at the residence,
Yodha Bigha, Gitanjali Apartment of Dr. Dinesh
Kumar Pradhan, Additional District and Session Judge-
XII, Aurangabad on 21.10.2020.
B. Also for praying to the Hon'ble High Court Patna
for taking suo motu action for punishing under Section
2(C) of the Contempt of Courts Act, 1971 against the
contemptnor on the basis of allegation disclosed in
letter no. 36 dated 21.10.2020 written by Dr. Dinesh
Kumar Pradhan, Additional District and Session Judge-
XII, Aurangabad as contained in Annexure-1, news
published in daily newspaper 23.10.2020 in Dainik
Jagran as contained in Annexure-2 and letter no. 15
dated 25.10.2020 written by Sri Ajit Kumar Singh,
Secretary, Judicial Services Association, Patna as
contained in Annexure-3 and resolution dated
25.10.2020, all India Judges Association as contained
in Annexure-4 which prima facie proves lowering
down the dignity and prestige of judge, misbehaviour,
attempt to kill to Dr. Dinesh Kumar Pradhan,
Additional District and Session Judge-XII, Aurangabad
on 21.10.2020 even after knowing the identity and
status of Dr. Dinesh Kumar Pradhan, Additional
District and Session Judge-XII, Aurangabad.
C. And also for taking appropriate action against
District Magistrate, Aurangabad, Superintendent of
Police, Aurangabad, Station House Officer,
Aurangabad and person concerned who have failed to
discharge their duty in not appropriate action in lodging
FIR and forwarding the report for disciplinary action to
the concerned official for the occurrence dated
21.10.2020 which is disclosed in letter no. 36 of
21.10.2020 as contained in Annexure-1, letter no. 15 of
2020 dated 25.10.2020 as contained in Annexure-3 and
resolution dated 25.10.2020 as contained in Annexure-
D. Also for necessary relief/reliefs, order/orders,
direction/directions for which petitioner entitled in the
eyes of law."
Learned counsel for the petitioner seeks permission
to withdraw this petition.
Patna High Court CWJC No. 935 of 2021 dt.28-06-2021
Permission is granted.
This petition is dismissed as withdrawn.
(Sanjay Karol, CJ)
( S. Kumar, J)
veena/rajiv-
AFR/NAFR NAFR
CAV DATE NA
Uploading Date
Transmission Date NA
