Shahid Ansari vs The State Of Bihar Through The ...
2021 Latest Caselaw 3107 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.5433 of 2021
     ======================================================

1. Shahid Ansari, Son of Islam Ansari, Resident of Village-Mubarakpur Tola Nawada, P.S.-Marhaurah, District-Saran.

2. Md. Kalam, Son of Md. Siddiq, Resident of Village-Mubarakpur Tola Nawada, P.S.-Marhaurah, District-Saran.

3. Nurul Haque, Son of Md. Nejamuddin, Resident of Village-Mubarakpur Tola Nawada, P.S.-Marhaurah, District-Saran.

4. Muzaffar Ali Ansari, Son of Md. Hussain Ansari, Resident of Village-

Mubarakpur Tola Nawada, P.S.-Marhaurah, District-Saran.

... ... Petitioner/s Versus

1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.

2. The Principal Secretary, Department of Social Welfare Government of Bihar, Patna.

3. The Director Directorate of I.C.D.S. Government of Bihar, Patna.

4. The Commissioner Saran Division at Chapra.

5. The District Magistrate, Saran at Chapra.

6. The District Program Officer Saran at Chapra.

7. The Child Development Program Officer Saran at Chapra.

8. The Lady Supervisor, Block-Marhaurah, District-Saran.

9. The Mukhiya Gram Panchayat Raj Mubarakpur, Block-Marhaurah, District-

Saran.

10. The Panchayat Secretary, Gram Panchayat Raj Mubarakpur, Block-

Marhaurah, District-Saran.

... ... Respondent/s ====================================================== (The proceedings of the Court are being conducted by Hon'ble the Chief Justice /Hon'ble Judges through Video Conferencing from their residential offices/residences. Also, the Advocates and the Staffs joined the proceedings through Video Conferencing from their residences /offices.) Appearance :

For the Petitioner/s : Mr.Md. Anis Akhtar, Adv For the Respondent/s : Mr.Gyan Prakash Ojha GA-7 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE S. KUMAR )

Date : 06-07-2021 Patna High Court CWJC No.5433 of 2021 dt.06-07-2021

Learned counsel for the petitioners seek permission to

withdraw this application.

Prayer is allowed.

This application is dismissed as withdrawn.

(Sanjay Karol, CJ)

(S. Kumar, J)

ranjan/-

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