Citation : 2021 Latest Caselaw 668 Patna
Judgement Date : 4 February, 2021
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.337 of 2021
======================================================
Nilesh Kumar Son of Manohar Prasad, Resident of Ashok Nagar P.S.-Rajgir, District-Nalanda.
... ... Petitioner/s Versus
1. The State of Bihar through the Principal Secretary, Department of Excise and Prohibition, Government of Bihar, Patna.
2. The Principal Secretary, Department of Excise and Prohibition, Government of Bihar, Patna.
3. The District Magistrate-Cum-Collector, Nalanda.
4. The Superintendent of Police, Nalanda.
5. The District Supply Officer, Nalanda.
6. The Superintendent, Department of Excise, Nalanda.
7. The Station House Officer, Rajgir, Nalanda.
... ... Respondent/s ====================================================== Appearance :
For the Petitioner/s : Mr.Manoj Kumar Singh, Advocate For the Respondent/s : Mr.Vikash Kumar, S.C. 11 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)
Date : 04-02-2021
Petitioner has prayed for the following reliefs: -
"That, by way of this writ petition, the petitioner craves indulgence of this Hon'ble Court, for the issuance of a writ in the nature of mandamus to release the Pulsar 220 Motorcycle bearing its Registration No. BR21V/6190, Engine No.DKYCKM84723 Chesis No. MD2A13EYXKCM13783 Model 2019 which has been seized by the Rajgir Police in connection with Rajgir P.S.Case No.04 of 2020 instituted u/s 30(a) of Bihar Prohibition and Excise Act, 2016 though the recovery of illegal liquor was made from a parked motorcycle of another person and Patna High Court CWJC No.337 of 2021 dt.04-02-2021
the petitioner further prays for release of said motorcycle and stay the confiscation proceeding, going to be started and also prays for other consequential reliefs."
Learned counsel for the petitioner seeks permission
to withdraw the present petition.
Prayer is allowed.
Petition stands dismissed as withdrawn.
(Sanjay Karol, C.J.)
( S. Kumar, J.)
chn/-
AFR/NAFR CAV DATE Uploading Date 09.02.2021 Transmission Date
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