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Ranjan Kumar Ratnakar vs The State Of Bihar
2021 Latest Caselaw 539 Patna

Citation : 2021 Latest Caselaw 539 Patna
Judgement Date : 1 February, 2021

Patna High Court
Ranjan Kumar Ratnakar vs The State Of Bihar on 1 February, 2021
          IN THE HIGH COURT OF JUDICATURE AT PATNA
                      Letters Patent Appeal No.1043 of 2019
                                         In
                   Civil Writ Jurisdiction Case No.13689 of 2014
     ======================================================

Ranjan Kumar Ratnakar, Son of Sri Sahdeo Prasad, Resident of Village- Vhadasy, P.S.- and District Arwal, at Present - Functioning on the post of Programme Officer in Rangra Chowk Prakhand, P.S.- Rangra Chowk, District Bhagalpur.

... ... Appellant/s Versus

1. The State of Bihar.

2. The Secretary Department of Rural and Development, Government of Bihar, Patna.

3. The District Magistrate, Bhagalpur.

4. The Deputy Development Commissioner, Bhagalpur.

5. The Senior Deputy Collector, I/c Rangra Chowk Block Bhagalpur.

6. The Director District Rural Development Agency, Bhagalpur.

7. Block Development Officer Ranga chowk Block, Bhagalpur.

... ... Respondent/s ====================================================== Appearance :

For the Appellant/s : Mr. Raj Shekhar, Advocate Mr. Kaushal Kumar, Advocate For the Respondent/s :

====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE HEMANT KUMAR SRIVASTAVA ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 01-02-2021 The present Letters Patent Appeal has been

preferred against the judgment dated 23.07.2019 passed by a

learned Single Judge of this Court in C.W.J.C. No. 13689 of

2014 titled as Ranjan Kumar Ratnakar Vs. The State of

Bihar and Ors.

Learned counsel for the appellant seeks permission Patna High Court L.P.A No.1043 of 2019 dt.01-02-2021

to withdraw this appeal.

Permission granted.

The present Letters Patent Appeal stands

dismissed as withdrawn.

Interlocutory Application(s), if any, shall also

stands disposed of.

(Sanjay Karol, CJ)

( Hemant Kumar Srivastava, J) P.K.P/Amrendra/ AFR/NAFR CAV DATE Uploading Date 01.02.2021 Transmission Date

 
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