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Santosh Kumar vs The State Of Bihar
2021 Latest Caselaw 1122 Patna

Citation : 2021 Latest Caselaw 1122 Patna
Judgement Date : 23 February, 2021

Patna High Court
Santosh Kumar vs The State Of Bihar on 23 February, 2021
        IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Civil Writ Jurisdiction Case No.24518 of 2018
     ======================================================

1. Santosh Kumar S/o Late Awadhesh Prasad Resident of Village-

Musnapur,Post Kansari,P.S. Gaurichak,Dist.-Patna

2. Rajesh Kumar Chouhan S/o Sri Umashankar Chouhan Resident of Village-

Jaso (Railway Gumti) Post Buzar,P.S. Muffassil,Dist.Buxar

3. Yogendra Kumar Thakur S/o Sri Laloo Thakur Resident of Village Mungrahi,Post Ithat,P.S. Risiup,Dist.-Aurangabad

4. Rajkumar Yadav S/o Sri Govind Yadav Resident of Village Boknari Kala,Post Pai Bigha,P.S. Makhdumpur,Dist.Jehanabad

5. Jitendra Kumar S/o Sri Gupteshwar Thakur Resident of Village Pawat,Post Behra Agarsanda,P.S. Mufassil,Dist.-Bhojpur

6. Pramod Kumar Chouhan S/o Sri Yugal Chouhan Resident of Village Matpa,Post Matpa,P.S. Kutumba,Dist.-Aurangabad

7. Bhole Shankar S/o Late Tulsi Prasad Resident of Mohalla Navinagar,Post and P.S. Nawada,Dist.-Nawada

8. Niraj Kumar S/o Sri Vijay Kumar Dwivedi Resident of Village Ankuri,Post Ankuri,P.S. Goh,Dist.-Aurangabad

9. Sanjiv Kumar S/o Late Ranvijay Singh Resident of Village and Post Temura,P.S.Pauthu, Dist.-Aurangabad

10. Rajendra Prasad S/o Late Tapeshwar Ram Resident of Village Badarpur,Post and P.S. Kutumba,Dist.-Aurangabad

11. Parmanand Kumar S/o Sri Ramrup Chouhan Resident of Village Tendua,Post Pogar,P.S. Rafiganj,Dist.-Aurangabad

12. Ranvijay Prasad S/o Late Jagat Prasad Resident of Village-Werni Bishanpur,Post Wermi,P.S.Nawada,Dist.-Nawada

13. Dilip Kumar S/o Sri Jai Kishore Choudhary Resident of Village-Nanahkar Jairampur,Post Dharmpur Rutti,P.s. Bihpur,Dist.-Bhagalpur

14. Ranjay Kumar S/o Sri Kapildeo Singh Resident of Village Bibipur,Post Sadipur,P.S. Muffassil,Dist.-Nawada

15. Dhananjay Kumar S/o Sri Upendra Singh Resident of Village Chainpura,Post and P.S.Warsaliganj,Dist.-Nawada

16. Kumar Ratnesh S/o Late Awadhesh Kumar Singh Resident of Village and Post Kathar,Police Station Krishna Braham,Dist.-Buxar

17. Ramu Kumar S/o Sri Ramashray Singh Resident of Village and Post Budhwara,P.S. Govindpur,Dist.-Nawada

18. Subhas Kumar S/o Sri Rajaram Prasad Resident of Village Dulari Bigha,Post and P.S. Ekangar Sarai,Dist.Nalanda

19. Akhilesh Kumar S/o Sri Thakur Rajak, Resident of Village and Post Jhauwa Bahiyar,P.S. Harinamar,Dist.-Munger

20. Ashok Kumar Albela S/o Sri Mahabir Prasad Resident of Village and Post Pasadhi,P.S. Meskaur,Dist.-Nawada Patna High Court CWJC No.24518 of 2018 dt.23-02-2021

21. Bablu Kumar Mandal S/o Sri Upendra Prasad Mandal Resident of Kumarath,Post Simariya,P.S. Kajraili,Dist.-Bhagalpur

22. Md. Firoz Alam S/o Md. Yakub Ansari Resident of Village-Purnidih,Post Dhangai,P.S. Obra,Dist.Aurangabad

23. Ankit Kumar S/o Late Chamak Lal Singh Resident of Village Kamarganj,Post Jahangira,P.S. Sultanganj,Dist.-Bhagalpur

24. Anil Kumar S/o Sri Brahmdeo Prasad Yadav Resident of Village Dhab,Post Dhamni,P.S. Rajauli,Dist.-Nawada

25. Amit Kumar Singh S/o Sri Rajkishore Singh Resident of Village Dogachhi,Post Tanar P.S. Sanhaula,Dist.Bhagalpur

26. Ajay Kumar S/o Jagdish Singh Resident of Village Ramnagar,Post Babu Amauna,P.S. Daudnagar,Dist.Aurangabad

27. Binay Kumar Choudhary S/o Sri Bateshwar Choudhary Resident of Village and Post Dumariya Bujurg,P.S. Parwatta,Dist.-Khagaria

28. Dharmvir Kumar @ Dharmvir Kumar Singh S/o Sri Eknath Singh Resident of Village and post Rajaran P.S. Mohiuddin,Dist.-Samastipur

29. Sarfaraj Alam S/o Abdul Shalim Resident of Village Ramgarh,Post umapur,PS Bhagwanpur,Dist.-Bhabhua (Kaimur)

30. Mithilesh Kumar Singh S/o Late Saryu Singh Resident of Village Basdiha,Post Nasriganj,P.S.Karakat (Gorari),Dist.Rohtas

31. Aaruni Kumar S/o Sri Anil Kumar Singh Residenth of Village Shahpur,Post Parvati,P.S. Kashichak,Dist.Nawada

32. Vivek Kumar S/oSri Ram Ayodhya Singh Resident of Village and Post Khadawn Kalan,P.S. Sahar,Dist.Bhojpur

33. Nawal Kishore S/o Sri Ashok Kumar Resident of Village and Post Kulhariya,p.S. Koilwar,Dist.-Bhojpur

34. Basuki Kumar S/o Sri Jairam Prasad Yadav Resident of Village Sihuri,Post and P.S. Amarpur,Dist.Banka

35. Vishwanath Kumar S/o Sri Deonandan Prasad Resident of Village Meghu Bigha,Post Nanaura,P.S. and Dist.-Nawada

36. Abhishek Kumar S/o Sri Naresh Rajak Resident of Village Maniyarchak,Post Nauwarhi,P.S.Muffassil,Dist.Munger

37. Sanjay Kunar Pankaj S/o Vikrama Paswan Resident of Village Ganeshpur,Post Manrajpur,P.S.Chenari,Dist.Rohtas

38. Shivpujan Prasad S/o Sri Moti Prasad Resident of Village Chanda,Post and P.S. Chainpur,Dist.-Kaimur

39. Nawesh Kumar S/o Sri Rambahadur Singh Resident of Village Morkahi,Post Durgapur,P.S. Muffassil,Dist.Khagaria

40. Rakesh Roushan S/o Sri Kedar Singh Resident of Village and Post and P.S. Kashichak,Dist.-Nawada

41. Santu Kumar S/o Sri Damodar Singh Resident of Village and Post Apsadh,P.S. Warisaliganj,Dist.-Nawada

42. Bablu Kumar S/o Sri Narayan Singh Resident of Village andj post Patna High Court CWJC No.24518 of 2018 dt.23-02-2021

Salarpur,P.S. Parwatta,Dist.-Khagaria

43. Hareram Kumar S/o Late Mohan Prasad Yadav Resident of Village Koriyan,Post Masumganj,P.S. Asarganj,Dist.Munger.

44. Phulshankar Paswan S/o Sri Jamun Paswan Resident of Village Rupni (Karuwa) Post and P.S. Chautham,Dist.Khagaria

45. Md. Anish Raja S/o Md. Ainul Haque Resident of Village and Post and P.S. Madanpur,Dist.Aurangabad

46. Jai Prakash Prasad S/o Sri Shankar Mahto Resident of Village-Mirjapur,Post and P.S. Pakribarawan,Dist.-Nawada

47. Pintu Kumar Paswan S/o Sri Bhola Ram Resident of Village Bariyawan,Post Jaihind Tendua,P.S.Mali,Dist.Aurangabad

48. Mukesh Kumar Choudhary S/o Sri Laddumal Choudhary Resident of Village and post Hasanpur,Police Station and Dist.-Arwal

49. Gopal Jai Rai S/o Sri Shivji Rai Resident of Village Bhatauli,Post Chhatauna,P.S. Nokha,dist.Rohtas

50. Ranvir Kumar @ Ranvir Kumar Singh S/o Late Damodar Prasad Singh Resident of Village-Madepur,Post Kundal,P.S. Singhiya,Dist.Samastipur

51. Prem Shankar Prasad S/o Sri Ramdhari Prasad Resident of Village Chanda,Post and P.S. Chainpur,Dist.Kaimur

52. Surendra Kumar s/o Sri Shibu Yadav Resident of Village Akothara,Post and P.S. Gurua,Dist.Gaya

53. Bablu Singh S/o sri Krishna Singh Resident of Village and post Baruna,P.S. and Dist.Buxar

54. Narendra Kumar S/o Sri Bhikhar Singh Resident of Village Kateya,Post Jaigovind Nagar,P.S. Jamhore,Dist.-Aurangabad

55. Shailendra Kumar Singh S/o Sri Indradeo Singh Resident of Village Barahi,Post Bhadwar Baradhi,P.S. Bagen Gola,Dist.-Buxar

... ... Petitioners Versus

1. The State Of Bihar through the Home Secretary,Govt. of Bihar,Patna

2. The Principal Secretary, Department of Finance,Govt.of Bihar,Patna

3. The Director General of Police, Govt. of Bihar,Patna

4. The Inspector General of Police, Magadh Range,Gaya

5. The Deputy Inspector General of Police, Magadh Range,RGaya

6. The Superintendent of Police, Gaya

7. The Superintendent of Police, Aurangabad

... ... Respondents ====================================================== Appearance :

For the Petitioners : Mr. Nilendu Kumar Choudhary Mr. Manish Kumar No. 2, Advocate For the Respondents : Mr. Anil Kumar, AC to SC 8 Patna High Court CWJC No.24518 of 2018 dt.23-02-2021

====================================================== CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY ORAL JUDGMENT Date : 23-02-2021

Learned counsel appearing on behalf of the petitioners

seeks permission to make necessary corrections in the name of

petitioner no.40 in the cause title of the writ application.

Let the aforesaid correction be made during course of

the day.

Heard learned counsel appearing on behalf of the

petitioners and learned counsel appearing on behalf of the State.

Petitioners have approached this Court for a direction

to the respondents to grant the benefit of old Pension Scheme as

they were recruited as constables pursuant to Advertisement

01/2004 and in the same transaction, constables were appointed

in different districts as cut-off date was fixed as 31.08.2005 and

they have been granted the benefit of old Pension Scheme but

the case of the petitioners was delayed and they have been

subjected to new Pension Scheme. The petitioners have

challenged the action of the respondents as arbitrary,

unreasonable and discriminatory.

Learned counsel for the petitioners submits that the

issue raised in the present writ application is no more res integra

and identical issue was decided by this Court in CWJC 16468 of Patna High Court CWJC No.24518 of 2018 dt.23-02-2021

2016 and analogous cases. Similar issue in the case of Ganpati

Singh Vs State of Bihar, CWJC No.663 of 2010 was set at rest

vide order dated 29.08.2011 which was affirmed in LPA No.204

of 2014 and SLP preferred against the order of the LPA was

dismissed in SLP (Civil) No. 35714 of 2016 (The State of Bihar

& others Vs. Ganpati Singh).

In order to maintain consistency, the present writ

application is allowed in terms of the order dated 29.08.2011

passed CWJC No.663 of 2010 in the case of Ganpati Singh Vs

State of Bihar which was set at rest by a Bench of this Court

against which the order of the Writ Court was also affirmed in

LPA No.204 of 2014 and SLP preferred against the order of the

LPA was dismissed in SLP (Civil) No. 35714 of 2016 (The State

of Bihar & others Vs. Ganpati Singh).

(Anil Kumar Upadhyay, J) BT/-

AFR/NAFR                NAFR
CAV DATE                N.A.
Uploading Date          24.02.2021
Transmission Date       N.A.
 

 
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