Deepak Kumar vs The State Of Bihar
2021 Latest Caselaw 1045 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                      Letters Patent Appeal No.1247 of 2019
                                         In
                   Civil Writ Jurisdiction Case No.9438 of 2019
     ======================================================

1. Deepak Kumar S/o Shyam Nandan Singh, Resident of Dwarikanath Lane, Behind RBI, Salimpurahra P.S.- Gandhi Maidan, District- Patna,Bihar

2. Ravi Raj Kumar S/o Ram Chandra Prasad, Resident of Adarsh Vihar, RoadNo. 1, House No.- M/4, South Ram Krishna Nagar, P.S.- Ram KrishnaNagar, District- Patna, Bihar.

3. Anand Mohan S/o Sachidanand Thakur, Resident of Mahamadpur Alam,P.S.- Maniyari, District- Muzaffarpur, Bihar

4. Dharmendra Kumar S/o Parshuram Sharma, Resident of Village-

Ganiari,P.S.- Sakra, District Muzaffarpur, Bihar.

5. Dhiraj Kumar S/o Rajendra Pd. Prajapati Resident of Village/Mohalla-

Gariwan Tola, Bhattipar, Patna City, P.S.- Malsalami, District Patna, Bihar

6. Gautam Kumar Kashyap S/o Ranjeet Kumar Kashyap, Resident ofVillage/Mohalla- Mahatma Gandhi Nagar, Bhooth Nath Nagar, BH Colony,P.S. Agamkuan, Patna, Bihar

7. Dhananjay Kumar Pathak S/o Gupteshwar Pathak, Resident ofVillage/Mohalla- Rupaspur, P.S.- Rupaspur, District- Patna, Bihar

8. Jitendra Kumar S/o Jagannath Choudhary, Resident of Village/Mohalla-

Bahadura, P.S.- Mohania, District- Kaimur (Bhabua), Bihar.

9. Rajesh Kumar S/o Raghu Nath Yadav, Resident of Village- Belokhara, WardNo. 5, Thumha, P.S.- Pipra, District- Supaul, Bihar

10. Ritesh Kumar, S/o Prabhat Kumar, Resident of Village/Mohalla-

PacshimTola, P.S.- Bakhtiyarpur, District- Patna, Bihar.

11. Anuj Kumar S/o Ramrup Thakur, Resident of Village- Tarwan, P.S.-

Punpun,Patna, Bihar

12. Anand S/o Ram Kripal Singh, Resident of Village/Mohalla- Naya Tola, P.S.-

Bakhtiyarpur, District- Patna, Bihar

... ... Appellant/s Versus

1. The State of Bihar through The Secretary, Ministry of Home, Govt. of Bihar,Old Secretariat, P.S.- Sachivalaya, Patna.

2. The Joint Secretary, Department of Home, Govt. of Bihar, Old Secretariat,P.S.- Sachivalaya, District- Patna.

3. The Director General of Police, Old Secretariat, P.S.- Sachivalaya, Patna

4. The Inspector General of Police, Bihar Police Headquarters, Patna, Bihar

5. The Additional Inspector General of Police, Bihar Police Headquarters,Patna, Bihar.

6. The Bihar Staff Selection Commission, through its Secretary, P.S. VeterinaryCollege Campus, off Bailey Road, Patna, Bihar. Patna High Court L.P.A No.1247 of 2019 dt.20-02-2021

7. The Chairman, Bihar Staff Selection Commision, P.O. Veterinary College Campus, Bailey Road, Patna, Bihar

... ... Respondent/s ====================================================== Appearance :

       For the Appellant/s       :        Mr.Avinash, Adv
       For the Respondent/s      :        Mr.P.K. Verma (AAG-7) Mr. Saroj Kumar Sharma,
                                          AC to AAG-3
       For the BSSC              :        Mr. Satyabir Bharati, Adv

====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 20-02-2021

Heard learned counsel for the parties.

Petitioner has prayed for the following relief(s):-

"That the instant memo of appeal is being preferred by petitioners/Appellants for setting aside the order dated 05.09.2019 passed in CWJC No. 9438 of 2019 by Hon'ble Mr. Justice Madhuresh Prasad, whereby and where in the learnerd Single Judge has been pleased to dismiss the writ petition preferred by petitioners/Appellant."

Learned counsel for the appellants submit that this case

is squarely covered by judgment and order dated 31.01.2020

passed in LPA No. 571 of 2019 and its analogous cases (Naresh

Kumar Vs the State of Bihar ).

In view of the above, this application is disposed of in

terms of the judgment and order dated 31.01.2020 passed in

LPA No. 571 of 2019 and its analogous cases (Naresh Kumar

Vs the State of Bihar).

Patna High Court L.P.A No.1247 of 2019 dt.20-02-2021

All observations and directions contained in the said

order shall apply to the instant petition mutatis mutandis.

(Sanjay Karol, CJ)

( S. Kumar, J) ranjan/-

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