Awadhesh Kumar @ Abadhesh Kumar vs The Royal Sundram General ...
2021 Latest Caselaw 6388 Patna

Citation : 2021 Latest Caselaw 6388 Patna
Judgement Date : 22 December, 2021

Patna High Court

Awadhesh Kumar @ Abadhesh Kumar vs The Royal Sundram General ... on 22 December, 2021

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.4097 of 2021
     ======================================================

Awadhesh Kumar @ Abadhesh Kumar, Son of Nagendra Prasad Singh, Resident of Village and Post Office- Dighra Rampur Sah, Police Station- Sadar, District- Muzaffarpur- 842002.

... ... Petitioner/s Versus

1. The Royal Sundram General Insurance Company Ltd. through is the Managing Director (formerly known as Royal Sundram Alliance Insurance Company) Vishranthi Melaram Towers No. 2/319 Rajiv Gandhi Salai (OMR) Karspakkam, Chennai- 600097.

2. The Grievance Redressal Officer (Formerly known as Royal Sundram Alliance Insurance Company) Vishranthi Melaram Towers No. 2/319 Rajiv Gandhi Salai (OMR) Karspakkam, Chennai- 600097.

... ... Respondent/s ====================================================== Appearance :

     For the Petitioner/s   :         Mr. Mazharul Hassan, Advocate
     For the Respondent/s   :         Mr.

====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 22-12-2021

Heard learned counsel for the parties.

Petitioner has prayed for the following relief(s):-

"That the present writ petition is being filed for issuance of order/orders, direction/directions to Admitted insured amount with interest in favour of the petitioner of Rs. 4,83,730/- as per letter dated 25.04.2017 vide Policy No. VPC0612070000101 this case was heard and is disposed on 30.08.2019 by Hon'ble Mr. Justice Rajeev Ranjan Prasad with direction of rate of interest and period for which it has been paid found any discrepancy thereafter Patna High Court CWJC No.4097 of 2021 dt.22-12-2021

petitioner will be contest. Petitioner found may discrepancies in the payment then file this writ application."

Learned counsel for the petitioner seeks permission

to withdraw this petition.

Permission is granted.

This petition is dismissed as withdrawn.

(Sanjay Karol, CJ)

( S. Kumar, J) veena/rajiv-

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