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M/S M.M. Agro Ventures Pvt. Ltd vs The State Of Bihar
2021 Latest Caselaw 6202 Patna

Citation : 2021 Latest Caselaw 6202 Patna
Judgement Date : 16 December, 2021

Patna High Court
M/S M.M. Agro Ventures Pvt. Ltd vs The State Of Bihar on 16 December, 2021
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.8396 of 2021
     ======================================================

M/s M.M. Agro Ventures Pvt. Ltd. Situated at Village- Kuwahi, P.O. and P.S.- Barharia, District- Siwan and registered office at 6 B/26, Tilak Marg, North Shri Krishnapuri, P.S.- Shri Krishnapuri, Town and District- Patna, Pin- 800 013, through its Director Mitesh Kumar, aged about 42 years (M), son of Late Mannu Prasad, resident of Village and P.O.- Hardiya, Via- Barhariya, P.S.- Barhariya, District- Siwan.

... ... Petitioner/s Versus

1. The State of Bihar through the Principal Secretary, Finance Department, Bihar, Patna.

2. The Chairman, the Debts Recovery Tribunal, Patna.

3. The Corporation Bank, through its Branch Manager, Patna Main Branch, Exhibition Road, Patna.

4. The Branch Manager, Corporation Bank, Patna Main Branch, Exhibition Road, Patna now merged in Union Bank of India.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Shri Yogendra Kumar Singh, Advocate For the Respondent/s : Smt. Anuradha Singh, SC-21 Shri K. N. Singh, ASG Smt. Vandana Kishore, Advocate Shri Abhijeet Gautam, Advocate ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 16-12-2021

The petitioner has prayed for the following relief/s :- Patna High Court CWJC No.8396 of 2021 dt.16-12-2021

After the matter was heard for some time, learned Patna High Court CWJC No.8396 of 2021 dt.16-12-2021

counsel for the petitioner seeks permission to withdraw the

present petition reserving liberty to file appeal before the

appropriate forum.

Prayer allowed.

Needless to add that the period for which the present

petition is pending, shall be excluded for the purposes of

limitation.

The present petition stands disposed of with the

liberty aforesaid.

(Sanjay Karol, CJ)

( S. Kumar, J) Ashwini/Sujit AFR/NAFR CAV DATE Uploading Date 17.12.2021 Transmission Date

 
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