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Gobind Kumar vs The State Of Bihar
2021 Latest Caselaw 6127 Patna

Citation : 2021 Latest Caselaw 6127 Patna
Judgement Date : 14 December, 2021

Patna High Court
Gobind Kumar vs The State Of Bihar on 14 December, 2021
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.4071 of 2021
     ======================================================

Gobind Kumar, S/o Shri Braj Kishore Singh, Resident of Andar Kila, Hajipur, P.S. Town Thana Hajipur, Distt-Vaishali.

... ... Petitioner/s Versus

1. The State of Bihar through the Principal Secretary, Building Construction Department, Govt. of Bihar, Patna.

2. The District Election Officer cum District Collector, Vaishali, Distt-Vaishali.

3. The Executive Engineer, Vaishali Building Division, Hajipur, Distt-Vaishali.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Braj Kishore Singh Chouhan, Advocate For the Respondent/s : Mr.Lalit Kishore (AG) ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 14-12-2021

Heard learned counsel for the parties.

Petitioner has prayed for the following relief(s).

"1. That this writ petition is being filed with a prayer for issuance of writ of Mandamus directing and commanding upon the respondents to pay the admitted bill of Rs.

313668.00 and Rs. 163146.00 respectively to the petitioner for carrying out and completion of work allotted to him vide agreement no. 02F2 of 2019-20 and Agreement no. 03F2 of 2019-20 respectively towards making strong room and barricading work in counting hall in room (11A & 11B) at R.N. College, Hajipur for Lok Sabha election 2019 and for roof treatment work of strong room of Raja Patna High Court CWJC No.4071 of 2021 dt.14-12-2021

Pakar A.C. in room (11A & 11B) at R.N. college, Hajipur for Lok Sabha election of 2019."

Learned counsel for the petitioner seeks permission to

withdraw this application

Permission is accorded.

This application is dismissed as withdrawn.

(Sanjay Karol, CJ)

( S. Kumar, J) veena/veena-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date
Transmission Date       NA
 

 
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