Vinod Kumar Mishra @ Vinod Mishra vs The State Of Bihar
2021 Latest Caselaw 5895 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No. 3276 of 2021
     ======================================================

Vinod Kumar Mishra @ Vinod Mishra, aged about 56 years, Male Son of Late Ramayodhya Mishra, Resident of Village and Post- Kushahar Ward No. 6, P.S.- Turkauliya, District- East Champaran (Motihari).

... ... Petitioner/s Versus

1. The State of Bihar through the Principal Secretary, Department of Food and Consumer Protection, Government of Bihar, Patna.

2. The Principal Secretary Department of Food and Consumer Protection, Government of Bihar, Patna.

3. The District Magistrate-cum- Collector East Champaran, Motihari.

4. The Sub- Divisional Officer, Motihari.

5. The District Supply Officer Motihari, Sadar.

6. The Assistant District Supply Officer Motihari.

7. The Inspector Weight and Measure Motihari.

8. The Block Supply Officer Sugauli, District- East Champaran (Motihari).

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Satish Chandra Mishra, Advocate For the Respondent/s : Mr. Lalit Kishore, AG ====================================================== CORAM: HONOURABLE MR. JUSTICE RAJAN GUPTA and HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE RAJAN GUPTA)

Date : 06-12-2021

Heard learned counsel for the parties.

Admittedly, appeal of the petitioner is pending before

the District Magistrate, Motihari. He only seeks a direction for

expeditious disposal thereof.

The writ petition stands disposed off with a direction

that if any appeal is pending before the District Magistrate, Patna High Court CWJC No.3276 of 2021 dt.06-12-2021

Motihari, he shall decided the same at the earliest not later than

eight weeks.

(Rajan Gupta, J)

(Mohit Kumar Shah, J)

P. Kumar/Anand Kr.

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