Executive Engineer vs Presiding Officer
2026 Latest Caselaw 3090 Ori

Citation : 2026 Latest Caselaw 3090 Ori
Judgement Date : 31 March, 2026

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Orissa High Court

Executive Engineer vs Presiding Officer on 31 March, 2026

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   WP(C) NO.2559 OF 2022

                         Executive Engineer, Stores and                    ....       Petitioner
                         Mechanical Division, Upper Indravati
                         Hydro Electric Project, Khatiguda,
                         Nabarangpur
                                                                Mr. Shibashish Mishra, Advocate
                                                            -versus-

                         Presiding Officer, Labour Court,                  ....     Opp. Parties
                         Koraput and another
                                                                       Mr. Bibekananda Nayak,
                                                               Additional Government Advocate

                                          CORAM:
                                          JUSTICE K.R. MOHAPATRA
                                          JUSTICE SANJAY KUMAR MISHRA

                                                         ORDER

31.03.2026 Order No.

6. 1. This matter is taken up through hybrid mode.

2. The matter may not be placed before a Bench where Shri Justice Sanjay Kumar Mishra is a Member.

3. Since this Bench has not passed any order on merit of the writ petition, it will not affect the continuance of interim order dated 9th February, 2022 passed in I.A. No.1221 of 2022.

(K.R. Mohapatra) Judge

(S.K. Mishra) Judge Kanhu

Designation: JUNIOR STENOGRAPHER Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 31-Mar-2026 20:23:01