State Of Odisha vs Sanjeet Dash @ Banku
2026 Latest Caselaw 3083 Ori

Orissa High Court

State Of Odisha vs Sanjeet Dash @ Banku on 31 March, 2026

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

    IN THE HIGH COURT OF ORISSA AT CUTTACK

               DSREF No.03 of 2024

 State of Odisha           ....              Appellant

                                  Represented By Adv.-
                              Mr. Partha Sarathi Nayak,
                            Addl. Government Advocate

                       -versus-

 Sanjeet Dash @ Banku     ....              Respondent

                                   Represented By Adv.-
                          Mr. Soura Chandra Mohapatra,
                            Sr. Advocate, Amicus Curiae

              JCRLA No.141 of 2024

 Sanjeet Dash @ Banku     ....                Appellant

                                   Represented By Adv.-
              Mr. Soura Chandra Mohapatra, Sr. Advocate
          along with Mr. Puspamitra Mohapatra, Advocate

                       -versus-

 State of Odisha          ....              Respondent

                                  Represented By Adv.-
                              Mr. Partha Sarathi Nayak,
                            Addl. Government Advocate

                    CORAM:
THE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                     AND
  THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA


                                                Page 1 of 2
                                                   ORDER

31.03.2026 (Hybrid mode) Order No.

15. 1. Heard Mr. Soura Chandra Mohapatra, learned Amicus Curiae appearing for the convicted appellant and Mr. Partha Sarathi Nayak, learned Additional Government Advocate for the State of Odisha, in part.

2. Mr. P.S. Nayak, learned Additional Government Advocate on behalf of the State submitted his written note of submission in Court. The same be kept on record.

3. Heard arguments of learned counsels for both the parties at length.

4. List these matters on 7th April, 2026 for further argument.

(Manash Ranjan Pathak) Judge

(Sashikanta Mishra) Judge

HIGH COURT OF ORISSA