Parbati Khamari & Ors vs The State Of Odisha & .... Opposite ...
2026 Latest Caselaw 3072 Ori

Orissa High Court

Parbati Khamari & Ors vs The State Of Odisha & .... Opposite ... on 31 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CRLMC No.5660 of 2025
                                  Parbati Khamari & Ors.      ....                Petitioner(s)
                                                                       Mr. Aparesh Bhoi, Adv.
                                                           -versus-
                                  The State of Odisha &      ....            Opposite Party(s)
                                  Ors.
                                                                 Mr. Debashish Nayak, AGA
                                                                Mr. Ananta Charan Jena, Adv.


                                        CORAM:
                                        HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
            Order No.                                      ORDER
               06.                                        31.03.2026
                                  1.

This matter is taken up through hybrid arrangement.

2. Heard.

3. On the request of learned counsel for the Petitioner, list

this matter on 6th April, 2026 for final hearing.

4. Both the parties are directed to file their respective

written notes of submissions along with citations, if

any, in their support ahead of final hearing.

5. Interim order, if any, passed earlier shall continue till

the next date of listing of this matter.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 31-Mar-2026 17:06:27