Mamata Nayak vs State Of Odisha And Others ..... ...
2026 Latest Caselaw 3063 Ori

Orissa High Court

Mamata Nayak vs State Of Odisha And Others ..... ... on 31 March, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C) No.37090 of 2025

                          Mamata Nayak                            .....                    Petitioner
                                                                          Represented by Adv. -
                                                                          Mr. Pravash Chandra Jena
                                                            -versus-

                          State of Odisha and others              .....              Opposite Party

                                                                          Mr. U.C. Jena, ASC

                                                                          Mr. Gyana Ranjan
                                                                          Mohapatra, Advocate for the
                                                                          O.P. Nos.6 & 7

                                                CORAM:
                           THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA
                                                 ORDER

31.03.2026 Order No.

03. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. As requested by the learned counsel for the State- Opposite Parties, he is granted four weeks' time, as a last chance, to file counter affidavit.

3. List this matter in the week commencing 22nd June, 2026.

(Aditya Kumar Mohapatra)

Debasis

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