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Gadadhar Mahapatra And Another vs Director General
2026 Latest Caselaw 3039 Ori

Citation : 2026 Latest Caselaw 3039 Ori
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Gadadhar Mahapatra And Another vs Director General on 30 March, 2026

Author: Murahari Sri Raman
Bench: Murahari Sri Raman
                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                         WA No.45 of 2026 and W.A. No.83 of 2026

            Gadadhar Mahapatra and another               ....          Appellants
                                                          Represented by Adv.-
                                         Mr. Manoja Kumar Khuntia, Advocate
                                         -Versus-
            Director General, RPF and another         ....           Respondents
                                                          Represented by Adv.-
                    Mr. P.K. Parhi, Deputy Solicitor General of India along with
               Mr. B. B. Mishra, Senior Panel Counsel and Mr. Kaibalya Panda,
                                                                       CGC and
                          Mr. Jaydeep Pal, Advocate for Respondents. No.2 to 5
                                                       (In W.A. No.83 of 2026)



                                 CORAM:
                       HON' BLE THE CHIEF JUSTICE
                                   AND
                 HON'BLE MR. JUSTICE MURAHARI SRI RAMAN


                                             ORDER
Order No.                                   30.03.2026
   03.      1.    It is submitted by learned Deputy Solicitor General of India

(DSGI) that he wants ten days' time to collect all the relevant documents, which would be forwarded shortly so that he may be able to assist the Court on the said date.

2. In the meantime, learned counsel for the appellants hands over the compilation of the relevant documents as well as the judgments on which he intends to rely upon and the copies thereof have already been handed over to learned DSGI as well as Mr. Jaydeep Pal,

learned counsel appearing for respondents No.2 to 5 in W.A. No.83 of 2026. The said compilation is taken on record.

3. In view of the above, list this matter on 13th April, 2026.

(Harish Tandon) Chief Justice

(M.S. Raman) Judge

M. Panda

Signature Not Verified Digitally Signed Signed by:

MRUTYUNJAYA PANDA Reason:

Authentication Location: High Court of Orissa, Cuttack Date: 30-Mar-2026 19:30:18

 
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