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Jitu Sahoo & Ors vs State Of Odisha & Anr. .... Opposite ...
2026 Latest Caselaw 2607 Ori

Citation : 2026 Latest Caselaw 2607 Ori
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Jitu Sahoo & Ors vs State Of Odisha & Anr. .... Opposite ... on 18 March, 2026

Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          CRLMC No.802 of 2026
                                          Jitu Sahoo & Ors.            ....               Petitioner(s)
                                                                      Mr. Ramesh Chandra Behera, Adv.

                                                                 -versus-
                                          State of Odisha & Anr.   ....                Opposite Party(s)
                                                                                Miss Gayatri Patra, ASC
                                                                                  Mr. D.K. Misra, Adv.

                                                CORAM:
                                                HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
                                  Order                                ORDER
                                  No.                                 18.03.2026

01. 1. This matter is taken up through hybrid arrangement.

2. Heard.

3. Since the Opposite Party No.2/ informant has already

entered her appearance through Mr. D.K. Misra, learned

counsel, let the learned counsel for Petitioners serve an

extra copy of the brief on him within two working days

hence.

4. At this juncture, though learned counsel for the

Petitioners and the learned counsel for the Opposite Party

No.2/informant in one tone submit that both the parties

are ready for amicable settlement of the dispute, they have

not yet filed any joint affidavit to that effect.

5. In such view of the matter, they are directed to file a

Designation: Personal Assistant Reason: Authentication joint affidavit for the above purpose and communicate a Location: High Court of Orissa Date: 18-Mar-2026 14:43:16

copy thereof to the local Police Station before the next date

of listing of this matter.

6. List this matter on 23rd March, 2026.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 18-Mar-2026 14:43:16

 
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