Sri Biswajeet Acharya vs Sri P.N. Singh & Anr. .... Opposite ...
2026 Latest Caselaw 2484 Ori

Orissa High Court

Sri Biswajeet Acharya vs Sri P.N. Singh & Anr. .... Opposite ... on 16 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CRLMC No.431 of 2026

                                     Sri Biswajeet Acharya         ....               Petitioner(s)
                                                                   Mr. Rudra Prasad Kar, Sr. Adv.
                                                                             along with associates
                                                                            Mr. Sambit Kar, Adv.

                                                               -versus-
                                     Sri P.N. Singh & Anr.       ....          Opposite Party(s)
                                                                       Miss Gayatri Patram, ASC
                                                                       Mr. Rabindra Prusty, Adv.



                                           CORAM:
                                           HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                             Order                               ORDER
                             No.                                16.03.2026

03. 1. This matter is taken up through hybrid arrangement.

2. Heard.

3. Learned counsel for the State is directed to take

instruction in this matter.

4. List this matter on 30th March, 2026.

5. Interim order, if any, passed earlier shall continue till

the next date of listing of this matter.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 16-Mar-2026 18:02:34