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Abdhesh Singh & Ors vs Srabani Sarangi & Anr
2026 Latest Caselaw 2391 Ori

Citation : 2026 Latest Caselaw 2391 Ori
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Abdhesh Singh & Ors vs Srabani Sarangi & Anr on 14 March, 2026

Author: A.K. Mohapatra
Bench: Aditya Kumar Mohapatra
                IN THE HIGH COURT OF ORISSA AT CUTTACK
                               MACA No.368 of 2024
            Abdhesh Singh & Ors.          .....    Appellants
                                                           Represented by Adv. -
                                                           Amiya Kumar Mohanty

                                            -versus-
            Srabani Sarangi & Anr.                .....             Respondents
                                                          Represented by Adv. -
                                                          Santosh Kumar Mohanty
                                                          (for Respondent No.2)

                                CORAM:
                  THE HON'BLE MR. JUSTICE ADITYA KUMAR
                              MOHAPATRA

                                         ORDER

14.03.2026 Order No.

02. 1. This matter is taken up today in the 1st National Lok Adalat.

2. Both the appellants and respondents are present being represented by their lawyers.

3. It is submitted by learned counsels appearing for the parties, that the matter has been amicably settled. As per the settlement, the claimants-Appellants have agreed to settle the dispute on payment of a further consolidated sum of Rs.6,00,000/- (Rupees Six Lakh) by the Insurance Company.

4. Compromise Petition filed in court today, be kept on record. Accordingly, the present appeal is being disposed of on compromise subject to payment of a further consolidated sum of Rs.6,00,000/- (Rupees Six Lakh) by the Insurance Company to the claimants within a period of eight weeks.

5. In terms of the aforesaid compromise, the MACA stands disposed of.

( A.K. Mohapatra, J. ) st 1 National Lok Adalat Anil

Designation: Junior Stenographer

Location: High Court of Orissa Date: 16-Mar-2026 18:57:52

 
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