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Biswajit Behera vs State Of Odisha ..... Opposite Parties
2026 Latest Caselaw 2235 Ori

Citation : 2026 Latest Caselaw 2235 Ori
Judgement Date : 11 March, 2026

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Orissa High Court

Biswajit Behera vs State Of Odisha ..... Opposite Parties on 11 March, 2026

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             ABLAPL No.10540 of 2024
                             Biswajit Behera              .....       Petitioner
                                                                               Represented by Adv. -
                                                                               Netrananda Biswal

                                                              -versus-
                             State Of Odisha                         .....          Opposite Parties
                                                                               Represented by Adv. -
                                                                               Mr. C.M. Singh, ASC

                                                      CORAM:
                                       MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                             ORDER

11.03.2026 Order No.

03. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Perused the office note dated 24.12.2024, which indicates that inadvertently in order no.2 the I.A. number has been mentioned as "I.A. No.2237 of 2024" in place of "I.A. No.2785 of 2024".

3. Accordingly, the I.A. number be read as "I.A. No.2785 of 2024"

mentioned in order no.2 dated 24.12.2024.

4. The rest part of the order dated 24.12.2024 remains unaltered.

( A.K. Mohapatra) Judge Sisir

Designation: Personal Assistant

 
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