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Rabindra Nath Jena@Rabindra vs Arun Kumar Jena And Others .... Opp. ...
2026 Latest Caselaw 2232 Ori

Citation : 2026 Latest Caselaw 2232 Ori
Judgement Date : 11 March, 2026

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Orissa High Court

Rabindra Nath Jena@Rabindra vs Arun Kumar Jena And Others .... Opp. ... on 11 March, 2026

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P.(C) No. 37200 of 2025


                             Rabindra Nath Jena@Rabindra                   ....               Petitioners
                             Kumar Jena & Others
                                                                                     Represented by
                                                                                Mr. A.K. Mohapatra,
                                                                                          Advocate

                                                                  -Versus -


                             Arun Kumar Jena and Others                    ....             Opp. Parties
                                                                                      Represented by
                                                                                    Ms. J. Sahoo, ASC


                                             CORAM:
                                               JUSTICE SASHIKANTA MISHRA
                                                              ORDER_
                                                              11.03.2026
                                                   I.A. No. 3229 of 2026
        Order No.
                                  1.

This matter is taken up through hybrid mode.

2.

2. Considering the ground taken, the State Counsel is directed to produce the entire case record in Revision Petition No.281 of 2015 of the Court of learned L.R.C., Cuttack for perusal.

3. List this matter on 25.03.2026.

(Sashikanta Mishra) Judge

Signed by: BHIGAL CHANDRA TUDU

BC.TUDU Location: Orissa High Court, Cuttack Date: 12-Mar-2026 16:55:01

 
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