Citation : 2026 Latest Caselaw 2229 Ori
Judgement Date : 11 March, 2026
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMP No.295 of 2026
Sri Sri Raghunathjew(deity) Bije, ..... Petitioner
Balasore
Represented by Adv.
- Jayanta Kumar
Majhi
-versus-
Manas Ranjan Satapathy & ..... Opposite Parties
Ors.
Represented by Adv. -
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR
MOHAPATRA
ORDER
Order No. 11.03.2026
01. 1. This matter is taken up through Hybrid Arrangement (Virtual
/Physical Mode).
2. Heard learned counsel for the Petitioner.
3. Issue notice to the Opposite Parties by Speed Post with A.D. by fixing a short returnable date. Requisites be filed within three working days.
4. List this matter in the week commencing 4th May, 2026.
( A.K. Mohapatra) Judge Rubi
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