Rajesh Kuma Agarwal vs Ranjit Kumar Mallick
2026 Latest Caselaw 2184 Ori

Orissa High Court

Rajesh Kuma Agarwal vs Ranjit Kumar Mallick on 10 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                           CONTC No.5940 of 2025

                                           Rajesh Kuma Agarwal                ....            Petitioner(s)

                                                                         Mr. Ashok Kumar Sarangi, Adv.
                                                                         -versus-
                                           Ranjit Kumar Mallick,
                                           Tahasildar, Danagadi,              ....        Contemnor(s)/
                                           Jajpur                                     Opposite Party(s)

                                                                                   Mr. Sonak Mishra, ASC

                                                  CORAM:
                                                  HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                                                       ORDER

Order No. 10.03.2026

1. This matter is taken up through hybrid arrangement.

2. Learned counsel for the State has handed over the written

instruction to the learned counsel for the Petitioner in Court

today, who seeks some time to go through the same.

Designation: Senior Stenographer

Location: HIGH COURT OF ORISSA,

3. As prayed for, list this matter on 7th April, 2026. CUTTACK Date: 10-Mar-2026 17:19:28

(Dr. Sanjeeb K Panigrahi) Judge

Sipun