Ajit Kumar Patel & Others vs Raj Kishore Patel & Others .... Opposite
2026 Latest Caselaw 2118 Ori

Orissa High Court

Ajit Kumar Patel & Others vs Raj Kishore Patel & Others .... Opposite on 9 March, 2026

Author: R.K. Pattanaik

Bench: R.K. Pattanaik

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 CMP No.457 of 2025
            Ajit Kumar Patel & others             ....            Petitioners
                                               Mr. S. S. Pradhan, Advocate
                                       -Versus-
            Raj Kishore Patel & others            ....             Opposite
                                                      Parties/Contemnors
                                            Mr. Trilochan Nanda, Advocate

                     CORAM:
                     MR. JUSTICE R.K. PATTANAIK
                                       ORDER

09.03.2026 I.A. No.307 of 2026 Order No.

06. 1. Heard learned counsels for the respective parties.

2. Instant I.A. is filed by the opposite parties seeking clarification of the Court's order dated 24th April, 2025 in the CMP on the grounds stated.

3. Mr. Nanda, learned counsel for the opposite parties submits that in view of the order of status quo directed while disposing of the CMP, the opposite parties are not able to dispose of the paddy, hence, necessary clarification is sought for. Learned counsel for the petitioners is present and recorded his submission as well. Since the paddy has already been harvested, this Court is of the view that necessary clarification is required as there has been a direction for the parties to maintain status quo in respect of the schedule-B property, as otherwise it would be damaged.

4. Accordingly, it is ordered.

5. The I.A. is disposed of granting liberty for both the parties to dispose of the paddy, procurement of which, by the Local Administration and Mandi Authorities shall not be affected by the order of status quo.

6. Issue urgent certified copy of the order as per rules in course of the day.

(R.K. Pattanaik) Judge Sumitra

Location: High Court of Orissa, Cuttack