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Tp Southern Odisha Distribution vs Micro And Small Enterprises .... ...
2026 Latest Caselaw 2114 Ori

Citation : 2026 Latest Caselaw 2114 Ori
Judgement Date : 9 March, 2026

[Cites 1, Cited by 0]

Orissa High Court

Tp Southern Odisha Distribution vs Micro And Small Enterprises .... ... on 9 March, 2026

Author: B. P. Routray
Bench: B. P. Routray
                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    W.P.(C) No.15612 of 2021, W.P.(C) No.15609 of 2021 &
                                                 W.P.(C) No.15614 of 2021

                                In W.P.(C) No.15612 of 2021
                                 TP Southern Odisha Distribution          ....          Petitioner
                                 Limited, Kamapalli, Court Peta,
                                 Berhampur
                                                                         Mr. J.R. Deo, Advocate
                                                             -versus-
                                 Micro and Small Enterprises              .... Opposite Parties
                                 Facilitation Council, Buxi Bazar,
                                 Cuttack and others
                                                       Mr. S.K. Acharya, Advocate for O.P. No.2


                                In W.P.(C) No.15609 of 2021
                                 M/s.Southern Electricity Supply          ....          Petitioner
                                 Company of Orissa Limited,
                                 Berhampur
                                                                         Mr. J.R. Deo, Advocate
                                                             -versus-
                                 Micro and Small Enterprises               .... Opposite Parties
                                 Facilitation Council, Buxi Bazar,
                                 Cuttack and others
                                                          Mr. S.S. Padhy, Advocate for O.P. No.2
                                        Mr. D. Satapathy, Senior Panel Counsel along with Mr. D.
                                                                 Gochhayat, C.G.C. for O.P. No.3

                                In W.P.(C) No.15614 of 2021
                                 TP Southern Odisha Distribution          ....          Petitioner
                                 Limited, Kamapalli, Court Peta,
                                 Berhampur
                                                                         Mr. J.R. Deo, Advocate
                                                             -versus-
                                 Micro and Small Enterprises              ....   Opposite Parties
                                 Facilitation Council, Buxi Bazar,
                                 Cuttack and another



Signature Not Verified
Digitally Signed
Signed by: BASANTA KUMAR BARIK                                                        Page 1 of 2
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 09-Mar-2026 17:40:51
                                            CORAM:
                                           JUSTICE B. P. ROUTRAY

                                                          ORDER

09.03.2026 Order No.

05. 1. It is submitted that involving similar issues regarding maintainability of the writ petition before High Court, the matter has been referred to the larger Bench in Tamilnadu Cements Corporation Limited vs. Micro and Small Enterprises Facilitation Council and another, (2025) 4 SCC 1.

2. List all these matters on 27th April 2026 as prayed by both the parties.

3. The interim orders passed in W.P.(C) No.15612 of 2021 and W.P.(C) No.15609 of 2021 shall continue till 27th April 2026.

( B.P. Routray) Judge

B.K. Barik

Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 09-Mar-2026 17:40:51

 
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