Ganeswar Swain vs State Of Odisha & Ors. ..... Opposite ...
2026 Latest Caselaw 2076 Ori

Orissa High Court

Ganeswar Swain vs State Of Odisha & Ors. ..... Opposite ... on 7 March, 2026

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         WP(C) No. 6743 of 2026
                          Ganeswar Swain             .....      Petitioner
                                                                              Mr. T.K. Biswal, Advocate
                                                              -versus-
                          State of Odisha & Ors.                 .....           Opposite Parties
                                                                                   Mr. S. Das, ASC
                                             CORAM:
                         THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                              ORDER

07.03.2026

1. This matter is taken up through hybrid mode.

2. Heard.

3. Issue notice on the question of admission.

4. One (1) extra copy of the writ petition be served on the learned State Counsel who accepted notice on behalf of Opp. Party Nos. 1 & 2 by 9th March, 2026.

5. Issue notice to Opp. Party No. 3 by Speed Post, requisites for which shall also be filed by 9th March, 2026.

6. List this matter in the week commencing 27th April, 2026. Counter affidavit, if any be filed in the meantime.

(BIRAJA PRASANNA SATAPATHY) Judge Sneha

Location: High Court of Orissa, Cuttack