Bhagyalaxmi Das vs State Of Odisha & Ors. ..... Opposite ...
2026 Latest Caselaw 2072 Ori

Orissa High Court

Bhagyalaxmi Das vs State Of Odisha & Ors. ..... Opposite ... on 7 March, 2026

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          WP(C) No. 6482 of 2026
                          Bhagyalaxmi Das             .....      Petitioner
                                                                                Mr. B.P. Panda, Advocate
                                                              -versus-
                          State of Odisha & Ors.                 .....             Opposite Parties
                                                                                  Mr. A. Tripathy, AGA
                                             CORAM:
                         THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                              ORDER

07.03.2026

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the Parties.

3. Learned Addl. Govt. Advocate produced the instruction provided by the Director with service of copy on the learned counsel appearing for the Petitioner in Court. The same be kept in record.

4. However, on the request made by the learned counsel appearing for the Petitioner, list this matter in the week commencing 23 rd March, 2026.

5. Interim order passed earlier shall continue till the next date.

(BIRAJA PRASANNA SATAPATHY) Judge Sneha

Location: High Court of Orissa, Cuttack