Daitary Sahu @ Daityari Sahu vs State Of Odisha & Ors. ..... Opposite ...
2026 Latest Caselaw 2070 Ori

Orissa High Court

Daitary Sahu @ Daityari Sahu vs State Of Odisha & Ors. ..... Opposite ... on 7 March, 2026

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             WP(C) No. 6429 of 2026
                          Daitary Sahu @ Daityari Sahu   .....      Petitioner
                                                                                 Mr. A.C. Behera, Advocate
                                                             -versus-
                          State of Odisha & Ors.                .....            Opposite Parties
                                                                                Mr. A. Tripathy, AGA
                                                                              Ms. R.R. Jena, Advocate
                                                                                    on behalf of
                                                                            Mr. L.K. Maharana, Advocate
                                                                                      (TPNODL)
                                             CORAM:
                         THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                              ORDER

07.03.2026

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the Parties.

3. Copy of the writ petition is served on Ms. R.R. Jena, learned counsel appearing on behalf of Mr. L.K. Maharana, learned counsel for the TPNODL in Court.

4. As requested, list this matter in the week commencing 30th March, 2026.

(BIRAJA PRASANNA SATAPATHY) Judge Sneha

Location: High Court of Orissa, Cuttack